High Courts31 Jan 1922
Govind Dass and Others Vs Ram Charan Lonia and Others
Allahabad High Court · AIR 1923 All 235 : 68 Ind. Cas. 307
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100
COURT ARCHIVE
Allahabad High Court judgments, 1922
628 judgments · page 29 of 32
High Courts30 Jan 1922Dismissed
The Collector of Jaunpur Vs Jamna Prasad
Allahabad High Court · AIR 1922 All 37 : 66 Ind. Cas. 171
Evidence Act, 1872 — Section 124Limitation Act, 1963 — Section 19
High Courts30 Jan 1922Dismissed
Chaturbhuj and Another Vs Govind Ram and Others
Allahabad High Court · AIR 1923 All 218 : 67 Ind. Cas. 668
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts30 Jan 1922Dismissed
Jamna Prasad Vs The Collector of Jaunpur
Allahabad High Court · (1922) ILR (All) 360
High Courts30 Jan 1922
Chatur Bhuj and Another Vs Gobind Ram and Others
Allahabad High Court · AIR 1923 All 218 : 67 Ind. Cas. 668
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts30 Jan 1922
Mustajab Khan and Others Vs Thakur Sri Lakshmi Narain Alidas Badri Narain Maharaj Birajman, Through Musammat Kunji Koer, and Others
Allahabad High Court · (1922) 01 AHC CK 0003
High Courts28 Jan 1922Dismissed
Kishan Lal Vs Bechan Lal and Others and Jillo Kunwar
Allahabad High Court · (1922) ILR (All) 348
High Courts25 Jan 1922Dismissed
Kunwar Muhammad Shafi Khan Vs Kunwar Muhammad Moazzam Ali Khan
Allahabad High Court · AIR 1923 All 214 : 67 Ind. Cas. 684
High Courts25 Jan 1922
Ramhit and Others Vs Emperor
Allahabad High Court · (1922) 01 AHC CK 0023
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 412
High Courts25 Jan 1922
Muhammad Sharif Khan Vs Muhammad Moazzum Ali Khan
Allahabad High Court · 79 Ind. Cas. 464
High Courts25 Jan 1922
Jhabbu Lal and Others Vs Jwala Prasad and Others
Allahabad High Court · AIR 1922 All 531 : 66 Ind. Cas. 986
High Courts25 Jan 1922
Musammtat Rampia Vs Hazari Lal and Others
Allahabad High Court · AIR 1923 All 232 : 65 Ind. Cas. 654
High Courts24 Jan 1922Allowed
Lala Ram Chandra Sarup Vs Srimati Kirpa Devi
Allahabad High Court · AIR 1923 All 216 : 65 Ind. Cas. 648
High Courts24 Jan 1922Dismissed
Harnam Das Vs Faiyazi Begam and Another
Allahabad High Court · (1922) ILR (All) 354
High Courts24 Jan 1922
Rai Bahadur Lala Harnam Das Vs Musammat Faiyazi Beg Am and Another
Allahabad High Court · 65 Ind. Cas. 645
Pensions Act, 1871 — Section 11, 12
High Courts23 Jan 1922Allowed
In Re: M. Tasadduq Ahmad Khan Sherwani, Advocate
Allahabad High Court · AIR 1922 All 140 : 65 Ind. Cas. 560
Penal Code, 1860 (IPC) — Section 153A
High Courts23 Jan 1922Allowed
Dambar Singh Vs Kallyan Singh
Allahabad High Court · AIR 1922 All 27 : 65 Ind. Cas. 799
High Courts23 Jan 1922
In Re: Tasadduq Ahmad Khan Sherwani Barrister at-law
Allahabad High Court · (1922) ILR (All) 352
High Courts23 Jan 1922Dismissed
Bechan Singh and Others Vs Kishun Lal and Another
Allahabad High Court · AIR 1922 All 25 : 65 Ind. Cas. 543
High Courts23 Jan 1922Allowed
Kalian Singh Vs Dambar Singh
Allahabad High Court · (1922) ILR (All) 350