High Courts23 Feb 1922Dismissed
Mahendra Singh Vs Musammat Rajpatti
Allahabad High Court · AIR 1922 All 99 : 65 Ind. Cas. 861
Criminal Procedure Code, 1898 (CrPC) — Section 145
COURT ARCHIVE
Allahabad High Court judgments, 1922
628 judgments · page 27 of 32
High Courts22 Feb 1922Dismissed
Mubarak Fatima Vs Muhammad Quli Khan
Allahabad High Court · (1922) ILR (All) 413
High Courts22 Feb 1922
Musammat Mubarak Fatima Vs Muhammad Quli Khan
Allahabad High Court · 66 Ind. Cas. 125
High Courts21 Feb 1922Dismissed
Muhammad Ismail and Another Vs Manohar Das and Others
Allahabad High Court · 65 Ind. Cas. 838
High Courts21 Feb 1922Dismissed
Jiwa Ram Vs Nand Ram
Allahabad High Court · AIR 1922 All 223 : (1922) ILR (All) 407 : 66 Ind. Cas. 144
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts21 Feb 1922
Bhagwat Prasad Tewari Vs Muhammad Shibli
Allahabad High Court · 66 Ind. Cas. 892
High Courts17 Feb 1922Dismissed
Emperor Vs C. Dunn
Allahabad High Court · (1922) ILR (All) 401
Penal Code, 1860 (IPC) — Section 409
High Courts17 Feb 1922Dismissed
Hirde Ram Vs L.F. Marten Hirde Ram Vs T. Marten
Allahabad High Court · (1922) ILR (All) 397
High Courts17 Feb 1922Allowed
Jokhan Singh Vs Sabhajeet Singh and Others
Allahabad High Court · AIR 1922 All 182 : 65 Ind. Cas. 832
High Courts17 Feb 1922
Mrs. L. F. Marten Vs Hirdby Ram and Another
Allahabad High Court · 66 Ind. Cas. 869
High Courts17 Feb 1922
Hanuman Vs Emperor
Allahabad High Court · (1922) 02 AHC CK 0005
Criminal Procedure Code, 1898 (CrPC) — Section 238Penal Code, 1860 (IPC) — Section 147
High Courts17 Feb 1922
C. Dunn Vs Emperor
Allahabad High Court · 66 Ind. Cas. 1005
Criminal Procedure Code, 1898 (CrPC) — Section 423(d)Criminal Procedure Code, 1898 (CrPC) — Section 423(d)Criminal Procedure Code, 1898 (CrPC) — Section 423(d)
High Courts16 Feb 1922
Kashi Nath alias Kashi Ram, and after His Death Babu Lal and Another Vs Abdur Rahman Khan and Others
Allahabad High Court · AIR 1922 All 54 : 65 Ind. Cas. 836
High Courts16 Feb 1922
Gopal Das Vs Sri Thakur Ganga Behariji Maharaj
Allahabad High Court · 66 Ind. Cas. 148
High Courts15 Feb 1922Allowed
Pandit Mohan Lal and Another Vs Ganga Prasad and Others
Allahabad High Court · 71 Ind. Cas. 975
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 4
High Courts15 Feb 1922Dismissed
Hira Lal Vs Jhunni Lal
Allahabad High Court · 65 Ind. Cas. 967
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts15 Feb 1922Dismissed
Ganesh Prasad Sahu Vs Dukh Haran Sahu
Allahabad High Court · AIR 1922 All 441 : 66 Ind. Cas. 509
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts15 Feb 1922Dismissed
Chaubey Baldeo Prasad Vs Bindeshri Prasad
Allahabad High Court · 66 Ind. Cas. 128
Uttar Pradesh Court of Wards Act, 1899 — Section 34
High Courts15 Feb 1922Dismissed
Krishnanand Nath Khare Vs Raja Ram Singh
Allahabad High Court · AIR 1922 All 116 : (1922) ILR (All) 393 : 66 Ind. Cas. 150
Negotiable Instruments Act, 1881 (NI) — Section 4
High Courts15 Feb 1922Dismissed
Dharam Singh and Another Vs Hira and Others
Allahabad High Court · AIR 1922 All 141 : (1922) ILR (All) 390 : 65 Ind. Cas. 828