High Courts16 Mar 1922Dismissed

Bhikhari Singh and Others Vs Jokhan

Allahabad High Court · AIR 1922 All 124 : 66 Ind. Cas. 856

North Western Provinces Tenancy Act, 1901 — Section 196North Western Provinces Tenancy Act, 1901 — Section 196North Western Provinces Tenancy Act, 1901 — Section 196
High Courts16 Mar 1922Disposed Of

Misri Lal Vs Pandit Kanhaia Lal Sharma

Allahabad High Court · AIR 1922 All 128 : 66 Ind. Cas. 863

Provincial Insolvency Act, 1920 — Section 4Provincial Insolvency Act, 1920 — Section 4Provincial Insolvency Act, 1920 — Section 4