High Courts03 Mar 1922Dismissed
Rao Narsingh Rao Vs Beti Maha Lakshmi Bai and Others
Allahabad High Court · (1922) ILR (All) 470 : 66 Ind. Cas. 902
Civil Procedure Code, 1908 (CPC) — Section 110Evidence Act, 1872 — Section 112
COURT ARCHIVE
Allahabad High Court judgments, 1922
628 judgments · page 26 of 32
High Courts03 Mar 1922
Sarabjit Mal Vs Ram Khelawan Mal and Others
Allahabad High Court · 66 Ind. Cas. 714
High Courts03 Mar 1922
Jodhi Ram Vs Musammat Kaunsilla and Another
Allahabad High Court · 67 Ind. Cas. 521
North Western Provinces Tenancy Act, 1901 — Section 164(2)
High Courts02 Mar 1922Allowed
Gulab Chand Vs Kamal Singh and Another
Allahabad High Court · AIR 1922 All 260 : (1922) ILR (All) 424
High Courts02 Mar 1922
Firm Sardar Mal Hardat Rai Vs Firm Sheo Baksh Rai-Sri Narain
Allahabad High Court · 66 Ind. Cas. 907
High Courts02 Mar 1922
Musammat Tirbeni Kunwar and Others Vs Mohan Lal and Others
Allahabad High Court · AIR 1922 All 366 : 66 Ind. Cas. 558
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1
High Courts02 Mar 1922
Sardar Mal, Hardat Rai Vs Sheo Bakhsh Rai, Sri Narain
Allahabad High Court · AIR 1922 All 106 : (1922) ILR (All) 432
High Courts01 Mar 1922Dismissed
Jiwan Mal and Others Vs Jageshar Kasondhan
Allahabad High Court · AIR 1922 All 113 : 66 Ind. Cas. 655
High Courts01 Mar 1922
Chunni Lal Vs Gokul
Allahabad High Court · AIR 1922 All 112 : 66 Ind. Cas. 816
Provincial Small Cause Courts Act, 1887 — Section 32(2)Provincial Small Cause Courts Act, 1887 — Section 32(2)Provincial Small Cause Courts Act, 1887 — Section 32(2)
High Courts28 Feb 1922Dismissed
Raj Kumar Singh and Others Vs Narain Singh and Another Raj Kumar Singh and Others Vs Jagta Kunwar and Others
Allahabad High Court · (1922) ILR (All) 428
High Courts28 Feb 1922
Ali Jawad and Others Vs Kulanjan Singh and Others
Allahabad High Court · AIR 1922 All 262 : (1922) ILR (All) 421
Evidence Act, 1872 — Section 92
High Courts28 Feb 1922
Shib Charan Das Vs Ram Chander and Others
Allahabad High Court · AIR 1922 All 26 : 66 Ind. Cas. 878
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16
High Courts28 Feb 1922
S. Ali Jawad and Others Vs Kulanjan Singh and Others
Allahabad High Court · 66 Ind. Cas. 131
Evidence Act, 1872 — Section 92
High Courts27 Feb 1922Disposed Of
Babu Parasram Singh Vs Pandohi and Others
Allahabad High Court · 67 Ind. Cas. 533
Transfer of Property Act, 1882 — Section 83
High Courts27 Feb 1922Dismissed
Musammat Gujrati Vs Sitai Misir and Others
Allahabad High Court · (1922) 02 AHC CK 0048
High Courts27 Feb 1922
Shib Dayal and Another Vs Jagannath Prasad
Allahabad High Court · AIR 1922 All 490 : (1922) ILR (All) 636
Limitation Act, 1963 — Section 5
High Courts27 Feb 1922Dismissed
Pandohi and Others Vs Paras Ram Singh
Allahabad High Court · (1922) ILR (All) 462
Transfer of Property Act, 1882 — Section 83
High Courts27 Feb 1922Dismissed
The Administrator General of Madras Vs Budhi Lal and Another and Inam-Ullah
Allahabad High Court · (1922) ILR (All) 418
High Courts27 Feb 1922
Gujrati Vs Sitai Misir and Others
Allahabad High Court · (1922) ILR (All) 459
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 9(2)
High Courts27 Feb 1922
Budhi Lal and Another Vs The Administrator-General of Madras High Court
Allahabad High Court · AIR 1922 All 104 : 65 Ind. Cas. 841