High Courts15 Feb 1922
Baldeo Prasad Vs Bindeshri Prasad
Allahabad High Court · AIR 1922 All 215 : (1922) ILR (All) 388
COURT ARCHIVE
Allahabad High Court judgments, 1922
628 judgments · page 28 of 32
High Courts15 Feb 1922
Lachchi Ram Vs Emperor
Allahabad High Court · AIR 1922 All 61 : 65 Ind. Cas. 852
High Courts10 Feb 1922Dismissed
Musammat Purna Kuar and Others Vs Mangat Rai and Others
Allahabad High Court · 70 Ind. Cas. 488
High Courts10 Feb 1922Dismissed
Mohammad Shafi Vs Babu Bindeshari Singh
Allahabad High Court · 70 Ind. Cas. 483
High Courts09 Feb 1922
Makhan Lal and Another Vs Suraj Prasad and Musammat Kamla Devi
Allahabad High Court · (1922) ILR (All) 382
High Courts09 Feb 1922
Suraj Prasad Vs Makhan Lal and Another and Musammat Kamla Devi
Allahabad High Court · AIR 1922 All 51 : 66 Ind. Cas. 134
High Courts09 Feb 1922
Babua Singh and Others Vs Angnu Kewat
Allahabad High Court · AIR 1922 All 31 : 66 Ind. Cas. 527
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts07 Feb 1922Allowed
Shib Dayal and Another Vs Jagannath Prasad
Allahabad High Court · 68 Ind. Cas. 812
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11Limitation Act, 1963 — Section 5
High Courts07 Feb 1922Allowed
Debi Singh Vs Pandit Bansidhar
Allahabad High Court · AIR 1922 All 44 : 66 Ind. Cas. 480
Transfer of Property Act, 1882 — Section 123
High Courts07 Feb 1922
Prag Narain Vs Angad and Another
Allahabad High Court · AIR 1922 All 55 : 70 Ind. Cas. 495
North Western Provinces Tenancy Act, 1901 — Section 11, 41
High Courts06 Feb 1922Dismissed
Bhatele Chunni Lal Vs Chakarpan and Others
Allahabad High Court · (1922) ILR (All) 380
High Courts06 Feb 1922
Tan Secretary of State for India in Council Vs Mulla
Allahabad High Court · AIR 1922 All 57 : 66 Ind. Cas. 582
High Courts06 Feb 1922
Bhatelay Chunni Lal Vs Chakkerpan Auction Purchaser and Pahalwan Singh
Allahabad High Court · AIR 1922 All 56 : 67 Ind. Cas. 934
High Courts03 Feb 1922
Munshi Lal Vs Emperor
Allahabad High Court · AIR 1922 All 21 : 66 Ind. Cas. 184
Uttar Pradesh Excise Act, 1910 — Section 60
High Courts02 Feb 1922Dismissed
Narain Singh and Another Vs Raj Kumar Singh and Others
Allahabad High Court · AIR 1922 All 217 : 66 Ind. Cas. 62
High Courts01 Feb 1922Allowed
Raja Partab Singh and Another Vs Manpal Singh
Allahabad High Court · (1922) ILR (All) 376
High Courts01 Feb 1922
Manpal Singh Vs Raj Partab Singh and Another
Allahabad High Court · 65 Ind. Cas. 824
High Courts31 Jan 1922
Musammat Jairaji Vs Bhagwat Prasad Pande and Others
Allahabad High Court · AIR 1923 All 225 : 65 Ind. Cas. 844