High Courts15 Nov 1922
Noor Mahomed Veerjibhai Veelmahomed Vs Natwar Lal and Others
Allahabad High Court · 71 Ind. Cas. 452
Registration Act, 1908 — Section 17
COURT ARCHIVE
Allahabad High Court judgments, 1922
628 judgments · page 6 of 32
High Courts14 Nov 1922Allowed
Badri Singh Vs Tulsi Ram
Allahabad High Court · AIR 1923 All 186 : 79 Ind. Cas. 82
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 88Civil Procedure Code, 1908 (CPC) — Order 21 Rule 88Civil Procedure Code, 1908 (CPC) — Order 21 Rule 88
High Courts14 Nov 1922Disposed Of
Jhabbu and Another Vs Musammat Batul and Others
Allahabad High Court · AIR 1923 All 146 : (1923) ILR (All) 208 : 73 Ind. Cas. 299
High Courts14 Nov 1922Disposed Of
Tulsi Ram Vs Badri Singh
Allahabad High Court · (1923) ILR (All) 203
High Courts14 Nov 1922
Kamal Khan Vs Nizamuddin
Allahabad High Court · AIR 1923 All 123 : 71 Ind. Cas. 412
Negotiable Instruments Act, 1881 (NI) — Section 87
High Courts14 Nov 1922
Keshri and Others Vs Bhawani Rai and Others
Allahabad High Court · AIR 1923 All 456 : 76 Ind. Cas. 473
High Courts13 Nov 1922Dismissed
Kuldip Chaube and Another Vs Jagnandan Chaube and Another
Allahabad High Court · AIR 1923 All 363 : 71 Ind. Cas. 299
High Courts13 Nov 1922Dismissed
Kumar Sainthwar Vs Bishun Mohan Sahai and Others
Allahabad High Court · 73 Ind. Cas. 651
High Courts13 Nov 1922Dismissed
Bhagwan Das Vs Mangalia
Allahabad High Court · AIR 1922 All 540 : (1923) ILR (All) 196 : 71 Ind. Cas. 416
High Courts13 Nov 1922Disposed Of
Ram Sarup and Others Vs Narain Das
Allahabad High Court · AIR 1923 All 141 : (1923) ILR (All) 198 : 69 Ind. Cas. 944
High Courts10 Nov 1922Disposed Of
Nur-Ud-Din Ahmad Vs Abdul Ghafur and Others And Karan Singh and Others
Allahabad High Court · (1923) ILR (All) 193
High Courts10 Nov 1922
Abdul Ghafur and Others Vs Nuruddin Ahmad
Allahabad High Court · AIR 1923 All 137 : 71 Ind. Cas. 411
High Courts09 Nov 1922Dismissed
Babu Nobin Chandra Bose and Another Vs Bandi
Allahabad High Court · 71 Ind. Cas. 370
High Courts09 Nov 1922Dismissed
Mahabir Chaube and Others Vs Dip Narain Chaube
Allahabad High Court · AIR 1923 All 140 : 76 Ind. Cas. 862
High Courts09 Nov 1922Dismissed
Ram Prasad and Another Vs Sumer Nath Pande and Others
Allahabad High Court · AIR 1923 All 134 : (1923) ILR (All) 191
High Courts09 Nov 1922
Bhagwati Shukul Vs Ram Jatan Tiwari and Others
Allahabad High Court · (1923) ILR (All) 297
High Courts09 Nov 1922
Kharidar Kapra Company Vs Rukmanand Ramdeo
Allahabad High Court · AIR 1923 All 139 : 71 Ind. Cas. 144
Arbitration Act, 1940 — Section 19
High Courts08 Nov 1922
Ganeshi Lal and Another Vs Emperor
Allahabad High Court · AIR 1923 All 88 : 71 Ind. Cas. 507
Criminal Procedure Code, 1898 (CrPC) — Section 239Public Gambling Act, 1867 — Section 3
High Courts07 Nov 1922Dismissed
Ram Narain Vs Somi and Another
Allahabad High Court · 74 Ind. Cas. 277