High Courts27 Nov 1922Dismissed
Baba and Others Vs Sukkha and Others
Allahabad High Court · AIR 1923 All 165 : 77 Ind. Cas. 918
COURT ARCHIVE
Allahabad High Court judgments, 1922
628 judgments · page 4 of 32
High Courts27 Nov 1922Dismissed
Moulvi Ahmad Husain Vs Sirajuddin
Allahabad High Court · 75 Ind. Cas. 616
High Courts27 Nov 1922Allowed
Ram Kishore and Others Vs Abdul Karim and Others
Allahabad High Court · AIR 1923 All 173 : 77 Ind. Cas. 909
High Courts27 Nov 1922Allowed
Musammat Ramman Bibi Vs Mathra Prasad and Another
Allahabad High Court · AIR 1923 All 374 : 75 Ind. Cas. 621
High Courts27 Nov 1922Dismissed
Mohammad Qasim Vs The Municipal Board and Another
Allahabad High Court · AIR 1923 All 371 : 75 Ind. Cas. 607
High Courts27 Nov 1922
Lala Sheo Prasad Vs Babu Ram and Others
Allahabad High Court · AIR 1923 All 168 : 71 Ind. Cas. 350
High Courts25 Nov 1922Disposed Of
Hira and Others Vs Emperor
Allahabad High Court · AIR 1923 All 194 : 71 Ind. Cas. 605
Penal Code, 1860 (IPC) — Section 141, 99
High Courts24 Nov 1922Allowed
Bhagwant Vs Mare and Others
Allahabad High Court · AIR 1923 All 113 : 72 Ind. Cas. 1024
High Courts23 Nov 1922Disposed Of
Dukhi Ram Barai Vs B.N.W. Railway
Allahabad High Court · AIR 1923 All 145 : 73 Ind. Cas. 440
Railways Act, 1890 — Section 77
High Courts23 Nov 1922Dismissed
Reshma Bibi Vs Bhawani Saran and Others
Allahabad High Court · AIR 1923 All 281 : 79 Ind. Cas. 77
High Courts23 Nov 1922
Kali Din Vs Madho and Others
Allahabad High Court · AIR 1923 All 169 : 77 Ind. Cas. 862
Transfer of Property Act, 1882 — Section 55(2)
High Courts22 Nov 1922Allowed
Lala Bhagwan Das Vs Mohabbat Shah and Another
Allahabad High Court · AIR 1923 All 170 : 77 Ind. Cas. 955
Limitation Act, 1963 — Section 5
High Courts22 Nov 1922Dismissed
Gayan Singh and Others Vs Emperor
Allahabad High Court · AIR 1923 All 277 : 83 Ind. Cas. 509
Criminal Procedure Code, 1898 (CrPC) — Section 239Penal Code, 1860 (IPC) — Section 147, 302
High Courts22 Nov 1922Dismissed
Kandhiya and Another Vs Musammat Raj Rup Kunwar
Allahabad High Court · 75 Ind. Cas. 681
North Western Provinces Tenancy Act, 1901 — Section 57, 63
High Courts21 Nov 1922Dismissed
Ram Din Vs Har Dayal and Another
Allahabad High Court · AIR 1923 All 368 : 82 Ind. Cas. 790
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts21 Nov 1922Dismissed
Lakshmi Chand Vs Musammat Anandi and Others
Allahabad High Court · (1923) ILR (All) 245
High Courts21 Nov 1922
Lachhmi Chand Vs Musammat Anandi and Others
Allahabad High Court · AIR 1923 All 109 : 71 Ind. Cas. 574
High Courts20 Nov 1922Dismissed
Musammat Mustafai Bibi and Another Vs Sheikh Muhammad Shabbir and Another
Allahabad High Court · AIR 1923 All 164 : 71 Ind. Cas. 273
High Courts20 Nov 1922Dismissed
Lachmi Narain and Others Vs Bombay, Baroda and Central India Railway Company
Allahabad High Court · AIR 1923 All 449 : (1923) ILR (All) 235 : 74 Ind. Cas. 248