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Allahabad High Court judgments, 1922

628 judgments · page 2 of 32

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High Courts15 Dec 1922Dismissed

Ajudhia Prasad Vs Gobind Prasad

Allahabad High Court · (1923) ILR (All) 276

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High Courts14 Dec 1922

Kabul Vs Kabool Singh and Others

Allahabad High Court · AIR 1923 All 413 : 79 Ind. Cas. 408

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
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High Courts13 Dec 1922Dismissed

Makhan Lal Vs Debi Prasad and others

Allahabad High Court · (1922) 12 AHC CK 0045

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High Courts13 Dec 1922Allowed

Sakat Mul and Others Vs Musammat Katori, Minor through Daulat Ram

Allahabad High Court · AIR 1923 All 265 : 71 Ind. Cas. 376

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High Courts13 Dec 1922

Sahu Nand Ram Vs Musammat Hira Devi and Others

Allahabad High Court · AIR 1923 All 249 : 73 Ind. Cas. 495

Civil Procedure Code, 1908 (CPC) — Section 24
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High Courts12 Dec 1922Allowed

Ali Ahmad and Others Vs Kishan Prasad

Allahabad High Court · 71 Ind. Cas. 289

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
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High Courts11 Dec 1922Allowed

Firm Basdeo Budhsen Vs Niaz Ahmad Khan

Allahabad High Court · (1922) 12 AHC CK 0051

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High Courts11 Dec 1922Dismissed

Shambhu Dyal Singh and Others Vs Iswar Saran and Others

Allahabad High Court · AIR 1923 All 306 : 75 Ind. Cas. 597

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63
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High Courts11 Dec 1922

Nanoo Vs Emperor through the Municipal Board

Allahabad High Court · AIR 1923 All 483 : 71 Ind. Cas. 359

Criminal Procedure Code, 1898 (CrPC) — Section 556
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High Courts11 Dec 1922

Deoki Dube and Others Vs Uma Dat and Others

Allahabad High Court · AIR 1923 All 369 : 71 Ind. Cas. 292

Uttar Pradesh Land Revenue Act, 1901 — Section 233(k)
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High Courts08 Dec 1922Disposed Of

Dina Singh and Others Vs Lala Devi Chand

Allahabad High Court · AIR 1923 All 263 : 71 Ind. Cas. 529

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High Courts08 Dec 1922Allowed

Bhagwan Sahai Vs Gopal Rai

Allahabad High Court · (1922) 12 AHC CK 0046

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High Courts08 Dec 1922

Ram Dayal Vs Mithoo Lal and Others

Allahabad High Court · AIR 1923 All 410 : 71 Ind. Cas. 287

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High Courts07 Dec 1922Dismissed

Lala Khunnu Mal and Another Vs Indarpal Singh and Others

Allahabad High Court · AIR 1923 All 183 : 71 Ind. Cas. 278

Transfer of Property Act, 1882 — Section 103, 84
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High Courts07 Dec 1922Dismissed

Kannu Mal and Another Vs Indrapal Singh and Others

Allahabad High Court · AIR 1922 All 147 : (1923) ILR (All) 273

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High Courts07 Dec 1922

Lakhu and Others Vs Sardar Lal Singh and Another

Allahabad High Court · AIR 1923 All 399 : 71 Ind. Cas. 265

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High Courts07 Dec 1922

Khan Bahadur Mohammad Asghar Ali Khan Vs Rammon

Allahabad High Court · AIR 1923 All 378 : 71 Ind. Cas. 432

North Western Provinces Revenue Act, 1873 — Section 66Uttar Pradesh Land Revenue Act, 1901 — Section 86
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High Courts06 Dec 1922Allowed

Emperor Vs Allu

Allahabad High Court · (1923) ILR (All) 272

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High Courts06 Dec 1922

Abdullah Khan and Another Vs Mahbubullah Khan

Allahabad High Court · AIR 1923 All 485 : 76 Ind. Cas. 556

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High Courts05 Dec 1922Dismissed

Ghasi Ram Vs Malony Club

Allahabad High Court · 75 Ind. Cas. 603

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