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Grimwood Mears, C.J. and Stuart, J.—We are of opinion that the learned Judge decided this case rightly. We, therefore, dismiss the appeal.
High CourtsDivision Bench(1922) 11 AHC CK 0032
Bhagwati Shukul vs Ram Jatan Tiwari and Others
Allahabad High Court · Decided on 9 November 1922 · Citation: (1923) ILR (All) 297
- HON’BLE JUDGES
- Grimwood Mears, C.J · Stuart, J