High Courts27 Oct 1922Allowed
Bhirgunath Rai Vs Apnarain Rai and Others
Allahabad High Court · AIR 1923 All 445 : (1923) ILR (All) 157 : 71 Ind. Cas. 455
COURT ARCHIVE
Allahabad High Court judgments, 1922
628 judgments · page 8 of 32
High Courts27 Oct 1922Disposed Of
Kanhai Lal and Others Vs Jai Lal and Others
Allahabad High Court · AIR 1923 All 54 : (1923) ILR (All) 164 : 69 Ind. Cas. 840
High Courts27 Oct 1922
Ram Sarup Singh Vs Ram Saran Singh and Another
Allahabad High Court · AIR 1922 All 539 : 69 Ind. Cas. 845
High Courts26 Oct 1922Dismissed
Chhiddu Singh and Others Vs Jhanjhan Rai and Others
Allahabad High Court · (1923) ILR (All) 154
High Courts26 Oct 1922
Chiddu Singh and Others Vs Jhanjhan Rai and Others
Allahabad High Court · AIR 1923 All 261 : 80 Ind. Cas. 1021
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 9Court Fees Act, 1870 — Section 7(9)
High Courts25 Oct 1922
Firm Hazari Lal-Chhanga Mal Vs Sohan Lal and Another
Allahabad High Court · AIR 1923 All 407 : 75 Ind. Cas. 609
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Negotiable Instruments Act, 1881 (NI) — Section 28
High Courts24 Oct 1922Dismissed
Moti Ram Vs E.H. Roowell and Another
Allahabad High Court · AIR 1923 All 159 : 76 Ind. Cas. 749
Provincial Insolvency Act, 1920 — Section 28
High Courts24 Oct 1922Disposed Of
Anjuman-Un-Nissa Bibi Vs Mukarram Ali Khan and Asghar Ali Khan
Allahabad High Court · (1923) ILR (All) 152
High Courts24 Oct 1922Allowed
Chhatur Kunwar Vs Jagannath Prasad
Allahabad High Court · (1923) ILR (All) 149
High Courts24 Oct 1922
Jagannath Prasad Vs Chhatur Kunwar
Allahabad High Court · 79 Ind. Cas. 308
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 5
High Courts24 Oct 1922
Durga Prasad Vs Het Ram and Others
Allahabad High Court · AIR 1923 All 79 : 77 Ind. Cas. 91
High Courts24 Oct 1922
Mukarram Ali Khan Vs Anjuman-un-Nissa Bibi
Allahabad High Court · 69 Ind. Cas. 836
High Courts24 Oct 1922
Sital Prasad Vs Badri Prasad
Allahabad High Court · AIR 1923 All 53 : 69 Ind. Cas. 647
High Courts23 Oct 1922Dismissed
Jhunwa and Others Vs The Municipal Board of Dhampur
Allahabad High Court · AIR 1923 All 179 : (1923) ILR (All) 267
High Courts23 Oct 1922Dismissed
Asghar Ali Khan Vs Bharat Indu and Others
Allahabad High Court · (1923) ILR (All) 148
High Courts23 Oct 1922
Jhunwa and Others Vs The Municipal Board
Allahabad High Court · 71 Ind. Cas. 291
Uttar Pradesh Municipalities Act, 1916 — Section 326
High Courts23 Oct 1922
Bharat Indu and Others Vs Asghar Ali Khan
Allahabad High Court · AIR 1923 All 460 : 73 Ind. Cas. 453
High Courts16 Oct 1922Allowed
Gajraj Singh and Others Vs Emperor
Allahabad High Court · AIR 1922 All 528 : 71 Ind. Cas. 213
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts14 Oct 1922Dismissed
Emperor Vs Musammat Bashiran and Others
Allahabad High Court · AIR 1923 All 479 : 83 Ind. Cas. 483
Criminal Procedure Code, 1898 (CrPC) — Section 439, 497(3)Penal Code, 1860 (IPC) — Section 302