High Courts27 Jul 1922Dismissed
Emperor Vs Bechu Chaube and Another
Allahabad High Court · (1923) ILR (All) 124
COURT ARCHIVE
Allahabad High Court judgments, 1922
628 judgments · page 10 of 32
High Courts27 Jul 1922Dismissed
Emperor Vs Sipahi Singh and Others
Allahabad High Court · (1923) ILR (All) 130
High Courts27 Jul 1922
Bhawani Bhikh Vs Sidh Narain and Another
Allahabad High Court · AIR 1923 All 18 : 70 Ind. Cas. 820
North Western Provinces Tenancy Act, 1901 — Section 22
High Courts27 Jul 1922
Elahi Baksh and Another Vs Lala Suraj Narayan
Allahabad High Court · AIR 1923 All 464 : 76 Ind. Cas. 521
High Courts26 Jul 1922Dismissed
Bansi Vs Ram Baran and Others
Allahabad High Court · AIR 1923 All 150 : 75 Ind. Cas. 751
High Courts26 Jul 1922Dismissed
Ram Baran and Others Vs Bansi
Allahabad High Court · (1923) ILR (All) 185
High Courts25 Jul 1922Disposed Of
Lallu Singh Vs Gur Narain and Others
Allahabad High Court · AIR 1922 All 467 : 68 Ind. Cas. 798
Transfer of Property Act, 1882 — Section 123, 129
High Courts25 Jul 1922Disposed Of
Angnoo Singh and Others Vs Emperor
Allahabad High Court · AIR 1923 All 35 : 71 Ind. Cas. 865
Criminal Procedure Code, 1898 (CrPC) — Section 195
High Courts25 Jul 1922Dismissed
Muzaffar-Ul-Hasan Vs Amir-Ud-Din and Another
Allahabad High Court · (1923) ILR (All) 107
High Courts25 Jul 1922Disposed Of
Emperor Vs Angnu Singh and Others
Allahabad High Court · (1923) ILR (All) 109
High Courts25 Jul 1922Dismissed
Gur Narain Vs Lallu Singh and Harbans Singh and Others
Allahabad High Court · (1923) ILR (All) 115
High Courts25 Jul 1922
Amiruddin and Another Vs Muzaffar-ul-Hasan
Allahabad High Court · AIR 1923 All 55 : 69 Ind. Cas. 641
High Courts24 Jul 1922Allowed
Gopi Koeri Vs Musammat Raj Roop Koer and Another
Allahabad High Court · 78 Ind. Cas. 191
Transfer of Property Act, 1882 — Section 35
High Courts21 Jul 1922Dismissed
Lachmi Narain and Others Vs Parsotam Das Kolapuri and Others
Allahabad High Court · (1923) ILR (All) 99
High Courts21 Jul 1922
Parsotam Das Kolapuri and Others Vs Lachmi Narain and Others
Allahabad High Court · AIR 1923 All 67 : 69 Ind. Cas. 688
High Courts21 Jul 1922
Oudh Narayan Singh and Others Vs Kauleshwar Sing
Allahabad High Court · AIR 1923 All 463 : 76 Ind. Cas. 516
High Courts19 Jul 1922Dismissed
Tirbeni Sahu Vs Lachmi Pande and Another
Allahabad High Court · AIR 1923 All 346 : 75 Ind. Cas. 666
North Western Provinces Tenancy Act, 1901 — Section 164, 196
High Courts19 Jul 1922Disposed Of
Munna Lal and Others Vs The Collector of Shahjahanpur
Allahabad High Court · (1923) ILR (All) 96
High Courts18 Jul 1922Disposed Of
Soha Lal and Another Vs Amba Prasad and Others
Allahabad High Court · 69 Ind. Cas. 685