High Courts07 Jul 1922Dismissed
Chhote Lal Vs Chandra Bhan
Allahabad High Court · (1923) ILR (All) 59
COURT ARCHIVE
Allahabad High Court judgments, 1922
628 judgments · page 12 of 32
High Courts07 Jul 1922
The Great Indian Peninsular Railway Company Vs Firm Bhola Nath-Debi Das
Allahabad High Court · 70 Ind. Cas. 854
High Courts07 Jul 1922
Dr. Sadiq Ali Vs Anwar Ali and Others
Allahabad High Court · AIR 1923 All 44 : 70 Ind. Cas. 805
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 9, Order 43 Rule 1Limitation Act, 1963 — Section 5
High Courts07 Jul 1922
Chhotey Lal Vs Chandra Bhan
Allahabad High Court · AIR 1923 All 176 : 80 Ind. Cas. 1041
High Courts06 Jul 1922Dismissed
Syed Abdul Rauf Vs Raju Muhammad Shah and Another
Allahabad High Court · AIR 1923 All 340 : 75 Ind. Cas. 655
High Courts06 Jul 1922Disposed Of
Har Dayal Singh Vs Gar Dayal Singh
Allahabad High Court · AIR 1923 All 181 : 79 Ind. Cas. 542
High Courts06 Jul 1922Dismissed
Musammat Masita Bibi Vs Khuda Baksh
Allahabad High Court · AIR 1923 All 65 : 79 Ind. Cas. 246
Oaths Act, 1969 — Section 9
High Courts05 Jul 1922Disposed Of
Iqbal Haidar Khan and Another Vs Musammat Wasi Fatima Bibi and Lachmi Narain and Others
Allahabad High Court · AIR 1923 All 358 : 74 Ind. Cas. 1004
High Courts05 Jul 1922Disposed Of
Devi Deen and Sons Vs Rohilkhand and Kumaun Railway
Allahabad High Court · AIR 1923 All 342 : 75 Ind. Cas. 669
High Courts05 Jul 1922Dismissed
Musammat Wasi Fatima Bibi Vs Iqbal Haidar Khan and Another and Lachmi Narain and Others
Allahabad High Court · (1923) ILR (All) 53
High Courts05 Jul 1922
J. Ovid Vs Seth Chanda Bhan
Allahabad High Court · AIR 1923 All 473 : 76 Ind. Cas. 650
High Courts05 Jul 1922
Chhajju and Others Vs Gokul
Allahabad High Court · AIR 1923 All 338 : 75 Ind. Cas. 593
High Courts04 Jul 1922Allowed
Mohan Lal Vs Prasadi Lal and Another
Allahabad High Court · 74 Ind. Cas. 999
High Courts04 Jul 1922Dismissed
Jugal Kishore Vs Great Indian Peninsula Railway and Another
Allahabad High Court · AIR 1923 All 22 : 68 Ind. Cas. 981
High Courts04 Jul 1922Dismissed
Partab Singh and Others Vs Bohra Nathu Ram and Another
Allahabad High Court · (1922) 07 AHC CK 0050
High Courts04 Jul 1922Allowed
Prasadi Lal and Another Vs Mohan Lal
Allahabad High Court · (1923) ILR (All) 46
High Courts04 Jul 1922Allowed
Jugal Kishore Vs The Great Indian Peninsula Railway and Another
Allahabad High Court · (1923) ILR (All) 43
High Courts04 Jul 1922Dismissed
Bohra Nathu Ram and Another Vs Partab Singh and Others
Allahabad High Court · (1923) ILR (All) 49
High Courts04 Jul 1922
Badri Prasad Vs Raj Kunwar
Allahabad High Court · AIR 1923 All 337 : 75 Ind. Cas. 686
High Courts03 Jul 1922Disposed Of
Ram Das and Others Vs Musammat Basanti
Allahabad High Court · AIR 1922 All 519 : 77 Ind. Cas. 97