High Courts23 Jun 1922
Musammat Dhola Kuar Vs Mathura Singh
Allahabad High Court · AIR 1923 All 341 : 75 Ind. Cas. 657
COURT ARCHIVE
Allahabad High Court judgments, 1922
628 judgments · page 14 of 32
High Courts22 Jun 1922Dismissed
Mahant Kuber Das Vs Ram Din Kalwar
Allahabad High Court · 77 Ind. Cas. 927
High Courts22 Jun 1922Disposed Of
Ram Nain Misir and Others Vs Deoki Misir and Others
Allahabad High Court · AIR 1923 All 75 : 69 Ind. Cas. 912
High Courts22 Jun 1922Dismissed
Kuber Das Vs Ram Din Kalwar
Allahabad High Court · AIR 1923 All 14 : (1923) ILR (All) 5
High Courts22 Jun 1922
Peary Lal and Another Vs Jado Rai and Another
Allahabad High Court · AIR 1923 All 15 : 76 Ind. Cas. 618
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts22 Jun 1922
Shiam Sunder and Others Vs Emperor
Allahabad High Court · 76 Ind. Cas. 572
Penal Code, 1860 (IPC) — Section 498
High Courts21 Jun 1922Dismissed
Mahadeo Prasad and Others Vs Dhiraj Singh
Allahabad High Court · AIR 1923 All 7 : 77 Ind. Cas. 122
High Courts21 Jun 1922
Raza Ali Vs Moazzam Ali
Allahabad High Court · AIR 1923 All 12 : 70 Ind. Cas. 836(1)
High Courts21 Jun 1922
Sri Gangaji Cotton Mills Co., Ld. Vs East Indian Railway Co.
Allahabad High Court · 68 Ind. Cas. 961
Railways Act, 1890 — Section 80
High Courts16 Jun 1922Dismissed
Madho Das Vs Gokul Das and Another
Allahabad High Court · AIR 1922 All 478 : 68 Ind. Cas. 761
High Courts16 Jun 1922Dismissed
Chhotey Vs Emperor
Allahabad High Court · AIR 1923 All 33 : 69 Ind. Cas. 457
Penal Code, 1860 (IPC) — Section 27
High Courts16 Jun 1922Dismissed
Shuja-Ud-Din Ahmad Vs Emperor
Allahabad High Court · 68 Ind. Cas. 834
Penal Code, 1860 (IPC) — Section 408, 463, 477A
High Courts16 Jun 1922
Durga Prasad Vs Babu Lal and Others
Allahabad High Court · AIR 1922 All 195 : 67 Ind. Cas. 321
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89Limitation Act, 1908 — Section 4
High Courts16 Jun 1922
Khiali and Another Vs Emperor
Allahabad High Court · AIR 1922 All 480 : 68 Ind. Cas. 41
Criminal Procedure Code, 1898 (CrPC) — Section 419, 421
High Courts16 Jun 1922
Mannu Khan Vs Chandi Prasad and Others
Allahabad High Court · AIR 1922 All 321 : 67 Ind. Cas. 826
Civil Procedure Code, 1908 (CPC) — Section 107Criminal Procedure Code, 1898 (CrPC) — Section 119, 250
High Courts16 Jun 1922
Pandit Jiva Ram Vs Thakurain Khem Koer
Allahabad High Court · AIR 1923 All 24 : 70 Ind. Cas. 811
Transfer of Property Act, 1882 — Section 83
High Courts15 Jun 1922
Udai Bhan Singh and Another Vs Gajendra Singh and Others
Allahabad High Court · AIR 1923 All 28 : 70 Ind. Cas. 815
High Courts14 Jun 1922Dismissed
Radha Dulaiya Vs Rashik Lal and Another
Allahabad High Court · AIR 1923 All 25 : 75 Ind. Cas. 14
High Courts14 Jun 1922Dismissed
Rashik Lal and Another Vs Radha Dulaiya
Allahabad High Court · (1923) ILR (All) 1
High Courts14 Jun 1922
Baldeo Das alias Krishna Das Vs Pitambar alias Ranugrah Misir
Allahabad High Court · AIR 1923 All 29 : 70 Ind. Cas. 840
Transfer of Property Act, 1882 — Section 88