High Courts03 Jul 1922Dismissed
Sahib Dayal Vs Meharban and Others
Allahabad High Court · (1923) ILR (All) 27
COURT ARCHIVE
Allahabad High Court judgments, 1922
628 judgments · page 13 of 32
High Courts03 Jul 1922Dismissed
Emperor Vs Ashiq Husain Khan
Allahabad High Court · (1923) ILR (All) 25
High Courts03 Jul 1922
Shib Dayal Vs Meharban and Others
Allahabad High Court · AIR 1923 All 1 : 69 Ind. Cas. 981
Limitation Act, 1908 — Article 132
High Courts30 Jun 1922Dismissed
Sardar Singh and Others Vs Kunj Bihari Lal and Others
Allahabad High Court · (1922) ILR (All) 503
High Courts29 Jun 1922Dismissed
Bahadur Singh and Another Vs Musammat Mohni Koer
Allahabad High Court · AIR 1922 All 483 : 68 Ind. Cas. 989
Uttar Pradesh Land Revenue Act, 1901 — Section 107
High Courts29 Jun 1922Allowed
Ram Singh Vs Emperor
Allahabad High Court · AIR 1923 All 34 : 85 Ind. Cas. 44
Penal Code, 1860 (IPC) — Section 224, 323
High Courts29 Jun 1922Dismissed
Jairam Das Vs Raj Narain
Allahabad High Court · AIR 1921 All 405 : 70 Ind. Cas. 953
Evidence Act, 1872 — Section 91
High Courts29 Jun 1922Dismissed
Ram Sarup Vs Fakhr-Ullah Khan
Allahabad High Court · (1923) ILR (All) 18
High Courts29 Jun 1922Dismissed
Bahadur Singh and Another Vs Mohini Kunwar
Allahabad High Court · (1923) ILR (All) 13
High Courts29 Jun 1922
Fakhrullah Khan Vs Ram Sarup
Allahabad High Court · AIR 1923 All 64 : 68 Ind. Cas. 978
General Clauses Act, 1897 — Section 3(7)Limitation Act, 1908 — Section 13
High Courts28 Jun 1922Dismissed
Kohna Ram Vs Emperor
Allahabad High Court · AIR 1922 All 502 : 68 Ind. Cas. 32
Criminal Procedure Code, 1898 (CrPC) — Section 403
High Courts28 Jun 1922Allowed
Firm Sushil Chandra Dass Vs Firm Ram Kishan Dass Brij Mohan
Allahabad High Court · (1922) 06 AHC CK 0064
High Courts28 Jun 1922Dismissed
Lala Durga Prasad and Others Vs Ganga Saran and Others
Allahabad High Court · AIR 1922 All 501 : 70 Ind. Cas. 763
North Western Provinces Tenancy Act, 1901 — Section 165
High Courts27 Jun 1922Disposed Of
Musammat Hiria Vs Ram Adhin Singh
Allahabad High Court · AIR 1923 All 335 : 75 Ind. Cas. 553
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22North Western Provinces Tenancy Act, 1901 — Section 164
High Courts27 Jun 1922Dismissed
Raja Narendra Bahadur Pal Vs Bafati
Allahabad High Court · AIR 1923 All 50 : (1923) ILR (All) 7
High Courts27 Jun 1922
Inderpal Singh Vs Bafati and Others
Allahabad High Court · 68 Ind. Cas. 985
North Western Provinces Tenancy Act, 1901 — Section 102, 167
High Courts23 Jun 1922Allowed
Jugal Kishore Vs Ram Narain and Another
Allahabad High Court · AIR 1923 All 199 : 80 Ind. Cas. 297
Contract Act, 1872 — Section 74
High Courts23 Jun 1922Dismissed
Durga Chowdhuri Vs Jagroop and Others
Allahabad High Court · AIR 1923 All 191 : 79 Ind. Cas. 232
North Western Provinces Tenancy Act, 1901 — Section 57(d)