High Courts14 Jun 1922Dismissed
Mt. Banoo and others Vs Lala Hardwari Lal
Allahabad High Court · (1922) 06 AHC CK 0011
COURT ARCHIVE
Allahabad High Court judgments, 1922
628 judgments · page 15 of 32
High Courts14 Jun 1922
Peare Lal and Others Vs Sunder Singh and Others
Allahabad High Court · AIR 1922 All 436 : 68 Ind. Cas. 805
High Courts14 Jun 1922
Musammat Amina Bibi and Another Vs Saiyid Yusuf and Others
Allahabad High Court · AIR 1922 All 449 : 70 Ind. Cas. 968
North Western Provinces Tenancy Act, 1901 — Section 202
High Courts13 Jun 1922Allowed
Ram Ratan Misir and Others Vs Kapil Deo Singh and Others
Allahabad High Court · AIR 1923 All 20 : 83 Ind. Cas. 417
High Courts13 Jun 1922
Mir Shahamat Ali Vs Rahim Bux and Another
Allahabad High Court · 84 Ind. Cas. 1008
High Courts12 Jun 1922Dismissed
A.A. Garlinge Vs Irene Rebecca Garlinge and Joseph Prior
Allahabad High Court · AIR 1922 All 504 : (1922) ILR (All) 745
Divorce Act, 1869 — Section 17
High Courts12 Jun 1922Dismissed
Muhammad Hafiz and Another Vs Badr-Ud-Din
Allahabad High Court · (1922) ILR (All) 743
Civil Procedure Code, 1908 (CPC) — Section 145
High Courts10 Jun 1922Allowed
(Saiyad) Abdullah Vs Ahmad and Others
Allahabad High Court · AIR 1929 All 817
High Courts09 Jun 1922Dismissed
Jagar Nath Umar and Others Vs Ram Karan Singh and Others
Allahabad High Court · 68 Ind. Cas. 251
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4
High Courts09 Jun 1922Dismissed
Musammat Durga Devi and Others Vs Girwar Singh and Others
Allahabad High Court · AIR 1923 All 11 : 70 Ind. Cas. 958
High Courts08 Jun 1922Dismissed
Shaikh Abdur Rashid Vs Musammat Qudrat-Un-Nissa
Allahabad High Court · AIR 1922 All 510 : 70 Ind. Cas. 817
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts08 Jun 1922Dismissed
Seth Roshan Lal Vs Bhuri Singh and Others
Allahabad High Court · AIR 1922 All 479 : 70 Ind. Cas. 899
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 8
High Courts08 Jun 1922
Maulvi Mahomed Naseer and Another Vs Mahabir Das and Another
Allahabad High Court · 70 Ind. Cas. 836
High Courts07 Jun 1922Dismissed
A. Cameron Vs Jan and Son
Allahabad High Court · (1922) ILR (All) 735
Contract Act, 1872 — Section 151
High Courts07 Jun 1922Allowed
Hari Ram and Others Vs Indraj and Others
Allahabad High Court · (1922) ILR (All) 730 : 69 Ind. Cas. 167
Transfer of Property Act, 1882 — Section 83
High Courts07 Jun 1922Dismissed
Datta Prasad Singh Vs Kedar Nath and Another Datta Prasad SinghMurli Dhar
Allahabad High Court · (1922) ILR (All) 739
High Courts07 Jun 1922
Kedar Nath and Another Vs Datta Prasad Singh and Another
Allahabad High Court · AIR 1922 All 370 : 69 Ind. Cas. 99
High Courts07 Jun 1922
Jan and Son Vs Cameron A.
Allahabad High Court · 68 Ind. Cas. 679
Contract Act, 1872 — Section 151
High Courts06 Jun 1922Dismissed
William Fitzroy Howard Vs Doris May Howard and Thomas Dennet
Allahabad High Court · AIR 1923 All 43 : (1922) ILR (All) 728