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Allahabad High Court judgments, 1922

628 judgments · page 16 of 32

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High Courts06 Jun 1922

Bhoj Raj Vs Hardeva and Others

Allahabad High Court · (1922) ILR (All) 726 : 77 Ind. Cas. 140

Easements Act, 1882 — Section 59
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High Courts05 Jun 1922Dismissed

Basdeo Ram Sarup Vs Dilsukhrai Sewak Ram

Allahabad High Court · AIR 1922 All 461 : 68 Ind. Cas. 783

Contract Act, 1872 — Section 63Transfer of Property Act, 1882 — Section 83
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High Courts05 Jun 1922Disposed Of

Kaltan Singh Vs Dharam Singh and Others

Allahabad High Court · 68 Ind. Cas. 794

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High Courts05 Jun 1922Dismissed

Puttu Lal and Others Vs Daya Nand

Allahabad High Court · AIR 1922 All 499 : 68 Ind. Cas. 786

Civil Procedure Code, 1908 (CPC) — Section 92
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High Courts05 Jun 1922Dismissed

Dilsukh Rai, Sewak Ram Vs Basdeo, Ram Sarup

Allahabad High Court · (1922) ILR (All) 718

Contract Act, 1872 — Section 63Transfer of Property Act, 1882 — Section 83
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High Courts05 Jun 1922Dismissed

Daya Nand Vs Puttu Lal and Others

Allahabad High Court · (1922) ILR (All) 721

Civil Procedure Code, 1908 (CPC) — Section 92
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High Courts05 Jun 1922

Ram Das and Another Vs Dubri Koeri

Allahabad High Court · AIR 1922 All 336 : (1922) ILR (All) 724 : 77 Ind. Cas. 139

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High Courts05 Jun 1922

Kunj Behari Lal and Another Vs Abdul Hadi

Allahabad High Court · 77 Ind. Cas. 1032

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High Courts05 Jun 1922

Mohammad Razi Khan and Others Vs Mohammad Askari Khan

Allahabad High Court · AIR 1922 All 485 : 70 Ind. Cas. 758

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High Courts02 Jun 1922Disposed Of

Amba Prasad Vs Wahid Ullah and Others

Allahabad High Court · 68 Ind. Cas. 261

Transfer of Property Act, 1882 — Section 60
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High Courts02 Jun 1922Allowed

Kammu and Others Vs Musammat Fahiman and Others

Allahabad High Court · AIR 1922 All 445 : 76 Ind. Cas. 932

Civil Procedure Code, 1908 (CPC) — Section 11
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High Courts02 Jun 1922Dismissed

Roshan Lal and Others Vs Lallu and Others

Allahabad High Court · AIR 1922 All 443 : (1922) ILR (All) 714 : 68 Ind. Cas. 790

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66, 64
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High Courts02 Jun 1922Allowed

Musammat Fahiman and Others Vs Kammu and Others

Allahabad High Court · (1922) ILR (All) 712

Civil Procedure Code, 1908 (CPC) — Section 11
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High Courts02 Jun 1922Disposed Of

Amba Prasad Vs Wahid-Ullah and Others

Allahabad High Court · AIR 1922 All 405 : (1922) ILR (All) 708

Transfer of Property Act, 1882 — Section 60, 82
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High Courts02 Jun 1922

Sarju Prasad and Others Vs Gajadhar Lal and Others

Allahabad High Court · AIR 1922 All 497 : 77 Ind. Cas. 527

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Limitation Act, 1963 — Section 5
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High Courts01 Jun 1922Allowed

Jai Narain Singh and Another Vs Gita Pershad and Others

Allahabad High Court · 70 Ind. Cas. 862

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High Courts01 Jun 1922Dismissed

Raj Narain Vs Jai Ram Das

Allahabad High Court · (1923) ILR (All) 21

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High Courts01 Jun 1922

Emperor Vs Kohna Ram

Allahabad High Court · (1923) ILR (All) 11

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High Courts01 Jun 1922

Dalip Singh Vs Khurshed Husain

Allahabad High Court · (1922) ILR (All) 706

Court of Wards Act — Section 37
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High Courts01 Jun 1922

Daleep Singh Vs Khurshed Husain

Allahabad High Court · 68 Ind. Cas. 747

Court of Wards Act — Section 37
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