High Courts16 May 1922Dismissed
Ram Jas Singh Vs Babu Nandan Singh and Others and Musammat Raj Kali
Allahabad High Court · 70 Ind. Cas. 98
North Western Provinces Tenancy Act, 1901 — Section 160
COURT ARCHIVE
Allahabad High Court judgments, 1922
628 judgments · page 18 of 32
High Courts15 May 1922
Jadu Rai and Another Vs Ram Birich Rai and Another
Allahabad High Court · 70 Ind. Cas. 637
Transfer of Property Act, 1882 — Section 61
High Courts12 May 1922Dismissed
Maharaja of Jaipur and Another Vs Surjan Singh
Allahabad High Court · AIR 1922 All 333 : 75 Ind. Cas. 495
Evidence Act, 1872 — Section 116
High Courts12 May 1922
Muhammad Sulaiman Vs Sakina Bibi and Another
Allahabad High Court · 69 Ind. Cas. 701
Transfer of Property Act, 1882 — Section 41
High Courts11 May 1922Dismissed
Sheobaran Dube and Others Vs Emperor
Allahabad High Court · 67 Ind. Cas. 348
Criminal Procedure Code, 1898 (CrPC) — Section 107(2)
High Courts11 May 1922Disposed Of
Kallu Mal Vs Kashi Nath and Others
Allahabad High Court · 68 Ind. Cas. 175
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 17, Order 6 Rule 17
High Courts10 May 1922Dismissed
Hans Raj and Others Vs Musammat Somni
Allahabad High Court · 67 Ind. Cas. 314
Transfer of Property Act, 1882 — Section 51
High Courts10 May 1922Allowed
Jassi and Another Vs Emperor
Allahabad High Court · 76 Ind. Cas. 826
Criminal Procedure Code, 1898 (CrPC) — Section 137
High Courts10 May 1922Allowed
Sital Singh and Others Vs Baijnath Prasad and Others
Allahabad High Court · AIR 1922 All 383 : 75 Ind. Cas. 485
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 5Transfer of Property Act, 1882 — Section 88, 89
High Courts10 May 1922Dismissed
Abdul Karim Khan Vs Muhammad Jan
Allahabad High Court · 68 Ind. Cas. 970
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts10 May 1922Dismissed
Musammat Somni Vs Hans Raj and Others
Allahabad High Court · (1922) ILR (All) 665
Transfer of Property Act, 1882 — Section 51
High Courts10 May 1922Dismissed
Muhammad Jan Vs Abdul Karim Khan and Aziz-Ur-Rahman Khan
Allahabad High Court · (1922) ILR (All) 663
High Courts09 May 1922Dismissed
Ram Sarup Vs Ram Lal and Others
Allahabad High Court · (1922) ILR (All) 659 : 75 Ind. Cas. 472
Transfer of Property Act, 1882 — Section 101, 74
High Courts08 May 1922Dismissed
Surat Singh and Others Vs Umrao Singh and Others
Allahabad High Court · AIR 1922 All 410 : 77 Ind. Cas. 113
High Courts08 May 1922Allowed
Dwarka Das Ajodhya Prasad Vs Ram Ratan and Another
Allahabad High Court · AIR 1922 All 458 : 68 Ind. Cas. 239
High Courts08 May 1922Disposed Of
Sri Thakurji and Another Vs Hira Lal
Allahabad High Court · AIR 1922 All 408 : (1922) ILR (All) 634 : 75 Ind. Cas. 335
Court of Wards Act — Section 55
High Courts08 May 1922Allowed
Babu Lal Vs Ghansham Das and Another
Allahabad High Court · AIR 1922 All 205 : (1922) ILR (All) 633 : 70 Ind. Cas. 84
High Courts08 May 1922
Jethu Misir Vs Godawari Dutt and Another
Allahabad High Court · AIR 1922 All 411 : 77 Ind. Cas. 107
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, 37
High Courts06 May 1922
Bishwa Nath Singh Vs Rup Narain and Others
Allahabad High Court · (1922) ILR (All) 629
Court Fees Act, 1870 — Section 7(v)(a) or(b)
High Courts06 May 1922
Rup Narain and Others Vs Bishwa Nath Singh
Allahabad High Court · AIR 1922 All 358 : 68 Ind. Cas. 265
Court Fees Act, 1870 — Section 7(iv)(c), 7(v)(a)