High Courts05 May 1922Dismissed
Kandhaia Singh Vs Musammat Kundan
Allahabad High Court · 67 Ind. Cas. 641
COURT ARCHIVE
Allahabad High Court judgments, 1922
628 judgments · page 19 of 32
High Courts05 May 1922Disposed Of
Mufti Ali Jafar and Another Vs Fazal Husain Khan and Others
Allahabad High Court · AIR 1922 All 349 : (1922) ILR (All) 622
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, 92
High Courts05 May 1922Dismissed
Khem Chand and Others Vs Kundan Lal
Allahabad High Court · (1922) ILR (All) 620
High Courts05 May 1922Dismissed
Kundan Lal Vs Khem Chand and Others
Allahabad High Court · AIR 1922 All 407 : 70 Ind. Cas. 97
Provincial Insolvency Act, 1907 — Section 22
High Courts05 May 1922Dismissed
Chhedi Rai and Another Vs Ram Kishan Rai
Allahabad High Court · (1922) ILR (All) 628
Contract Act, 1872 — Section 25(3)
High Courts05 May 1922
Mufti Ali Jafar and Another Vs Fazal Husaim Khan and Others
Allahabad High Court · 67 Ind. Cas. 659
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, 92
High Courts04 May 1922Dismissed
Sheo Balak and Another Vs Gaya Prasad and Others
Allahabad High Court · 77 Ind. Cas. 52
Evidence Act, 1872 — Section 35
High Courts04 May 1922Dismissed
Muhammad Fatima Vs Muhammad Mashuq Ali and Another
Allahabad High Court · (1922) ILR (All) 617
Specific Relief Act, 1877 — Section 42
High Courts04 May 1922
Sharif Husain Vs Haidar Husain and Others
Allahabad High Court · 67 Ind. Cas. 320
High Courts04 May 1922
Musammat Fatima Vs Mohammad Mashuq Ali and Another
Allahabad High Court · 68 Ind. Cas. 245
Specific Relief Act, 1877 — Section 42
High Courts04 May 1922
Bindeshri Prasad and Others Vs Jag Prasad Rai and Others
Allahabad High Court · AIR 1922 All 335 : 69 Ind. Cas. 758
High Courts03 May 1922Dismissed
Nizamuddin Khan Vs Muhammad Zia-Ul-Nabi Khan
Allahabad High Court · AIR 1922 All 191 : 67 Ind. Cas. 350
Criminal Procedure Code, 1898 (CrPC) — Section 107, 125
High Courts03 May 1922Allowed
Chhidda Vs Emperor
Allahabad High Court · AIR 1922 All 340 : 67 Ind. Cas. 724
High Courts03 May 1922Dismissed
Emperor Vs Uma Dutt Miser
Allahabad High Court · (1922) ILR (All) 657
Criminal Procedure Code, 1898 (CrPC) — Section 514
High Courts03 May 1922Disposed Of
Brikant Pande Vs Pandit Jamna Dhar Dube
Allahabad High Court · AIR 1922 All 409 : 70 Ind. Cas. 582
High Courts03 May 1922Dismissed
Nizam-Ud-Din Khan Vs Muhammad Zia-Ul-Nabi Khan
Allahabad High Court · (1922) ILR (All) 614
Criminal Procedure Code, 1898 (CrPC) — Section 107, 125