COURT ARCHIVE
Allahabad High Court judgments, 1922
628 judgments · page 21 of 32
Incha Ram Vs Emperor
Allahabad High Court · 71 Ind. Cas. 216
Bisheshar Nath Vs Kundan and Others
Allahabad High Court · AIR 1922 All 318 : (1922) ILR (All) 583 : 75 Ind. Cas. 454
Syed Mohammad Hameed Vs Syed Manzur Husain and Another
Allahabad High Court · 69 Ind. Cas. 807
Musammat Sukhia and Another Vs Emperor
Allahabad High Court · AIR 1922 All 266 : 73 Ind. Cas. 497
Lakhram Singh and Others Vs Sheo Prasad and Others
Allahabad High Court · AIR 1922 All 316 : 82 Ind. Cas. 68
Municipal Board of Benares Vs Ram Krishna Das
Allahabad High Court · AIR 1922 All 386 : 70 Ind. Cas. 416
Bikarama Prasad Tewari Vs Emperor
Allahabad High Court · 77 Ind. Cas. 435
Ismail and Others Vs Bunda.
Allahabad High Court · 95 Ind. Cas. 944
Firm Ram Sahai Chhidda Lal Vs The East Indian Railway Company
Allahabad High Court · 66 Ind. Cas. 578
Ram Prasad Kalwar and Another Vs Musammat Ajanasia and Others
Allahabad High Court · AIR 1922 All 280 : (1922) ILR (All) 577 : 68 Ind. Cas. 861
Ram Sahai Chhidda Lal Vs The East Indian Railway Company
Allahabad High Court · (1922) ILR (All) 645
Janki and Others Vs Debi Shankar and Others
Allahabad High Court · AIR 1922 All 274 : 69 Ind. Cas. 799
Ramji Das and Another Vs Lala Chhagan Lal and Others
Allahabad High Court · AIR 1922 All 282 : 69 Ind. Cas. 745
Mohan Lal and Another Vs Mahmud Husain and Others
Allahabad High Court · AIR 1922 All 347 : (1922) ILR (All) 580
Allah Dia and Another Vs Abdul Gafur and Another
Allahabad High Court · AIR 1922 All 283 : 69 Ind. Cas. 848
Bishambar Sahai and Another Vs Janki Dad
Allahabad High Court · 69 Ind. Cas. 819
Mohan Lal and Another Vs Mahmud Husain and Others
Allahabad High Court · 67 Ind. Cas. 671
Girwar Lal Vs Bansidhar and Another
Allahabad High Court · (1922) ILR (All) 575 : 66 Ind. Cas. 420