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2 paragraphs · 60 words
Gokul Prasad, J.—This is an application to revise an order of the Sessions Judge of Gorakhpur taking action u/s 476 of the Criminal Procedure Code. It appears that a certain suit was tried by a Bench of Honorary Munsifs, The decree passed by them was appealed from. The appeal was transferred to the Court commit
Hold due to tiff problem