High Courts05 Apr 1922Dismissed

Sundar Lal Vs Emperor

Allahabad High Court · 68 Ind. Cas. 827

Criminal Procedure Code, 1898 (CrPC) — Section 195Penal Code, 1860 (IPC) — Section 352, 417
High Courts05 Apr 1922

Emperor Vs Sundar Lal

Allahabad High Court · (1922) ILR (All) 642

Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 447