High Courts03 May 1922Allowed
Chetarpal Sharma Vs Jagannath Das
Allahabad High Court · AIR 1922 All 178 : 67 Ind. Cas. 353
COURT ARCHIVE
Allahabad High Court judgments, 1922
628 judgments · page 20 of 32
High Courts03 May 1922
Raghunandan Prasad Vs Emperor
Allahabad High Court · AIR 1922 All 489 : 67 Ind. Cas. 352
High Courts03 May 1922
Uma Dutt Misir Vs Emperor
Allahabad High Court · AIR 1922 All 503 : 68 Ind. Cas. 847
Criminal Procedure Code, 1898 (CrPC) — Section 514
High Courts02 May 1922
Bhikhari Das Vs Abdullah
Allahabad High Court · AIR 1922 All 403 : (1922) ILR (All) 607 : 68 Ind. Cas. 241
High Courts01 May 1922Dismissed
Munnu Lal Vs Kunj Behari Lal
Allahabad High Court · AIR 1922 All 206 : 67 Ind. Cas. 317
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 7Provincial Insolvency Act, 1920 — Section 4
High Courts01 May 1922Dismissed
Kunj Bihari Lal Vs Munnu Lal
Allahabad High Court · (1922) ILR (All) 605
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(w)Provincial Insolvency Act, 1920 — Section 4, 5
High Courts28 Apr 1922Allowed
Musammat Maryam Bibi and Others Vs Ram Das and Others
Allahabad High Court · AIR 1922 All 404 : 70 Ind. Cas. 613
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9Limitation Act, 1963 — Section 14
High Courts27 Apr 1922Dismissed
Sabal Singh Vs Salik Ram Singh
Allahabad High Court · AIR 1922 All 188 : 67 Ind. Cas. 67
High Courts27 Apr 1922Allowed
Ram Bilas and Others Vs Nitya Nand and Others
Allahabad High Court · AIR 1922 All 542 : (1922) ILR (All) 652 : 69 Ind. Cas. 990
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts27 Apr 1922
Ramjas and Another Vs Musammat Sartaji
Allahabad High Court · 70 Ind. Cas. 635
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts27 Apr 1922
Pirbhu Dayal Vs Tula Ram
Allahabad High Court · AIR 1922 All 401 : 68 Ind. Cas. 809
High Courts26 Apr 1922Disposed Of
Goswami Puran Lalji Vs Ras Beharilal and Another
Allahabad High Court · 67 Ind. Cas. 328
High Courts26 Apr 1922Dismissed
Mukund Ram Vs Emperor
Allahabad High Court · AIR 1922 All 273 : 77 Ind. Cas. 1001
Penal Code, 1860 (IPC) — Section 273
High Courts26 Apr 1922Disposed Of
Goswami Puran Lalji Vs Ras Bihari Lal and Another
Allahabad High Court · AIR 1922 All 285 : (1922) ILR (All) 590
High Courts26 Apr 1922Dismissed
Jagannath Prasad minor through Chotey Lal Vs Ram Lal and Another
Allahabad High Court · 70 Ind. Cas. 585
High Courts25 Apr 1922Allowed
Bala Prasad and Another Vs Mohan Lal and Chhadammi Lal
Allahabad High Court · (1922) ILR (All) 649
High Courts25 Apr 1922
Pandit Mohan Lal Vs Bala Prasad and Others
Allahabad High Court · AIR 1922 All 310 : 69 Ind. Cas. 754
High Courts24 Apr 1922Dismissed
Pryag Ahir and Others Vs Mahabir Ahir
Allahabad High Court · AIR 1922 All 317 : 69 Ind. Cas. 811
North Western Provinces Tenancy Act, 1901 — Section 79