High Courts31 May 1922Dismissed
Hasan Raza and Others Vs Emperor
Allahabad High Court · 67 Ind. Cas. 728
Penal Code, 1860 (IPC) — Section 147, 395, 452
COURT ARCHIVE
Allahabad High Court judgments, 1922
628 judgments · page 17 of 32
High Courts25 May 1922Dismissed
Nehal Singh and Another Vs Fateh Chand and Another
Allahabad High Court · 68 Ind. Cas. 778
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts25 May 1922Dismissed
Mazhar Ali Khan Vs Mahfuz Hasan
Allahabad High Court · 68 Ind. Cas. 854
Pensions Act, 1871 — Section 7
High Courts25 May 1922Dismissed
Fateh Chand and Another Vs Nihal Singh and Another
Allahabad High Court · (1922) ILR (All) 702
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts25 May 1922
Bithal Das and Another Vs Raghunath Das and Another
Allahabad High Court · AIR 1922 All 430 : 70 Ind. Cas. 601
High Courts25 May 1922
Pohap Singh and Others Vs Mohan Singh and Another
Allahabad High Court · AIR 1922 All 424 : 70 Ind. Cas. 578
North Western Provinces Tenancy Act, 1901 — Section 177(f)
High Courts25 May 1922
Jagannath and Others Vs Balwant Singh Another
Allahabad High Court · 68 Ind. Cas. 247
North Western Provinces Tenancy Act, 1901 — Section 167
High Courts23 May 1922Dismissed
Ram Chandar Vs Jai Mal and Others
Allahabad High Court · 69 Ind. Cas. 199
High Courts23 May 1922
Sanwal Das Vs Secretary of State
Allahabad High Court · AIR 1922 All 438 : 77 Ind. Cas. 112
Land Acquisition Act, 1894 — Section 20(c)
High Courts23 May 1922
Ram Samujh and Another Vs Sheoraj Tewari and Others
Allahabad High Court · 77 Ind. Cas. 56
High Courts19 May 1922Dismissed
Udai Raj Singh Vs Emperor
Allahabad High Court · AIR 1922 All 429 : 71 Ind. Cas. 528
Criminal Procedure Code, 1898 (CrPC) — Section 437
High Courts19 May 1922Dismissed
Arjun Singh Vs Parbati
Allahabad High Court · AIR 1922 All 465 : 69 Ind. Cas. 173
Civil Procedure Code, 1908 (CPC) — Section 144(2)
High Courts18 May 1922
Fateh Chand and Others Vs Emperor
Allahabad High Court · AIR 1922 All 428 : 68 Ind. Cas. 820
Penal Code, 1860 (IPC) — Section 332, 34
High Courts17 May 1922Dismissed
Genda Lal through Ujyari Vs Bal Kishan alias Balli
Allahabad High Court · AIR 1922 All 422 : 70 Ind. Cas. 596
Negotiable Instruments Act, 1881 (NI) — Section 76(d)
High Courts17 May 1922Allowed
Maqbul Ahmad and Others Vs Emperor
Allahabad High Court · 68 Ind. Cas. 836
Criminal Procedure Code, 1898 (CrPC) — Section 107, 115, 145
High Courts16 May 1922Dismissed
Bind Bahadur Singh and Others Vs Rituraji and Others
Allahabad High Court · AIR 1922 All 420 : 68 Ind. Cas. 776
High Courts16 May 1922Allowed
Baijnath and Another Vs Mohammad Ismail
Allahabad High Court · AIR 1922 All 417 : 68 Ind. Cas. 764
Religious Endowments Act, 1863 — Section 7
High Courts16 May 1922Dismissed
Jainarain Pande and Others Vs Bhagwan Pande and Others
Allahabad High Court · 80 Ind. Cas. 1006
High Courts16 May 1922Allowed
Asad Ali Vs Faiyaz Ali
Allahabad High Court · AIR 1922 All 421 : 70 Ind. Cas. 591