High CourtsDivision Bench(1922) 06 AHC CK 0074

Mahant Kuber Das vs Ram Din Kalwar

Allahabad High Court · Decided on 22 June 1922 · Citation: 77 Ind. Cas. 927

HON’BLE JUDGES
Grimwood Mears, C.J · Piggott, J
RESULT
Dismissed

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Judgment

2 paragraphs · 58 words
1.

The point taken on behalf of the plaintiff-appellant is an ingenious one and no doubt entitled to consideration; but we are satisfied on the whole that the ruling referred to by the learned Judge of this Court does govern the present case and that the decision under appeal was correct.

2.

We dismiss this appeal with costs.