High CourtsSingle Bench(1922) 11 AHC CK 0011

Ram Chandar vs Emperor

Allahabad High Court · Decided on 30 November 1922 · Citation: 73 Ind. Cas. 694

HON’BLE JUDGES
Stuart, J

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Judgment

1 paragraphs · 44 words

Stuart, J.—I agree with the view taken by the learned Sessions Judge, set aside the order dismissing the appeal and return the appeal to the learned Deputy Magistrate who decided it, or his successor, with directions to dispose of the same according to law.