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Allahabad High Court judgments, 1897

131 judgments · page 5 of 7

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High Courts11 May 1897Dismissed

Amir Hasan Vs Rahim Bakhsh and Others

Allahabad High Court · (1897) ILR (All) 466

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High Courts07 May 1897Dismissed

Queen-Empress Vs Schade and Another

Allahabad High Court · (1897) ILR (All) 465

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High Courts07 May 1897

The Bank of Upper India Vs Sheo Prasad and Others

Allahabad High Court · (1897) ILR (All) 482

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High Courts06 May 1897Dismissed

Chokhe Vs Sham Lal

Allahabad High Court · (1897) ILR (All) 464

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High Courts05 May 1897Dismissed

Fakire and Others Vs Tasadduq Husain and Others

Allahabad High Court · (1897) ILR (All) 462

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High Courts04 May 1897Dismissed

Chandar Mohan Benerji Vs Brij Nath De and Another

Allahabad High Court · (1897) ILR (All) 458

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High Courts30 Apr 1897Disposed Of

Thakur Din Vs Mannu Lal

Allahabad High Court · (1897) ILR (All) 456

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High Courts27 Apr 1897Disposed Of

Unkar Pande Vs Dukhna Kunwar and Others

Allahabad High Court · (1897) ILR (All) 452

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High Courts24 Apr 1897Disposed Off

Nanheju Vs Bhujbal and Another

Allahabad High Court · (1897) ILR (All) 450

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High Courts23 Apr 1897Allowed

W.F. Legge Vs Balkishen Das and Others

Allahabad High Court · (1897) ILR (All) 434

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High Courts18 Apr 1897Dismissed

Hira Vs Bhagwan Dai and Another

Allahabad High Court · (1897) ILR (All) 355

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High Courts15 Apr 1897Dismissed

Balmakund and Another Vs Musammat Sangari and Another

Allahabad High Court · (1897) ILR (All) 379

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High Courts15 Apr 1897Dismissed

Raman Lalji Maharaj Vs Gopal Lalji Maharaj and Others

Allahabad High Court · (1897) ILR (All) 428

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High Courts14 Apr 1897Dismissed

Bakhshi Kishen Prasad and Others Vs Thakur Das and Others

Allahabad High Court · (1897) ILR (All) 375

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High Courts10 Apr 1897Dismissed

Hanuman Prasad Singh and Others Vs Bhagauti Prasad and Others

Allahabad High Court · (1897) ILR (All) 357

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High Courts30 Mar 1897Dismissed

The Maharaja of Benares Vs Daljit Singh and Others

Allahabad High Court · (1897) ILR (All) 352

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High Courts23 Mar 1897Allowed

Brij Mohan Das Vs Mannu Bibi and Another

Allahabad High Court · (1897) ILR (All) 348

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High Courts17 Mar 1897

The Collector of Dehra Dun Vs The Crown Brewery

Allahabad High Court · (1897) ILR (All) 339

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High Courts17 Mar 1897

Muhammad Mahmud Vs Siyadat-un-nissa

Allahabad High Court · (1897) ILR (All) 342

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High Courts15 Mar 1897Dismissed

Madho Prasad Vs Kesho Prasad

Allahabad High Court · (1897) ILR (All) 337

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