COURT ARCHIVE

Allahabad High Court judgments, 1918

350 judgments · page 17 of 18

High Courts19 Jan 1918Dismissed

Jahangira Vs Karrar Husain

Allahabad High Court · AIR 1912 All 252 : 44 Ind. Cas. 513

North Western Provinces Tenancy Act, 1901 — Section 10North Western Provinces Tenancy Act, 1901 — Section 10North Western Provinces Tenancy Act, 1901 — Section 10

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High Courts19 Jan 1918Allowed

Jurawan, Pasi and Others Vs Mahabir Dhar Dube and Another

Allahabad High Court · AIR 1918 All 216(2) : (1918) ILR (All) 198

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High Courts18 Jan 1918Allowed

Debi Prasad Vs J. A. H. Lewis

Allahabad High Court · (1918) ILR (All) 213

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High Courts18 Jan 1918Dismissed

Gokul Vs Mohri Bibi

Allahabad High Court · AIR 1918 All 72 : (1918) ILR (All) 325 : 44 Ind. Cas. 1005

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High Courts18 Jan 1918Allowed

Devi Prasad Vs J.A.H. Lewis

Allahabad High Court · AIR 1918 All 248 : 43 Ind. Cas. 984

Civil Procedure Code, 1908 (CPC) — Section 60

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High Courts16 Jan 1918Dismissed

Muhammad Niaz Khan and Others Vs Muhammad Idris Khan and Another

Allahabad High Court · (1918) ILR (All) 322

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High Courts16 Jan 1918Allowed

Labhu and Others Vs Radha Charan

Allahabad High Court · AIR 1918 All 256 : 45 Ind. Cas. 544

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High Courts16 Jan 1918Dismissed

Kallu Vs Sital

Allahabad High Court · AIR 1926 All 255 : (1918) ILR (All) 314

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High Courts16 Jan 1918

Mohammad Niaz Khan and Others Vs Mohammad Adrees Khan and Another

Allahabad High Court · AIR 1918 All 263 : 44 Ind. Cas. 227

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High Courts11 Jan 1918Dismissed

Ram Dass Vs Emperor

Allahabad High Court · AIR 1918 All 279 : 44 Ind. Cas. 682

Criminal Procedure Code, 1898 (CrPC) — Section 350, 537Criminal Procedure Code, 1898 (CrPC) — Section 350, 537Criminal Procedure Code, 1898 (CrPC) — Section 350, 537

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High Courts11 Jan 1918Dismissed

Emperor Vs Ram Das

Allahabad High Court · (1918) ILR (All) 307

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High Courts10 Jan 1918Dismissed

Jagardeo Singh Vs Ali Hammad and Others

Allahabad High Court · AIR 1918 All 177(2) : 44 Ind. Cas. 919

North Western Provinces Tenancy Act, 1901 — Section 199North Western Provinces Tenancy Act, 1901 — Section 199North Western Provinces Tenancy Act, 1901 — Section 199

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High Courts10 Jan 1918Dismissed

Babu Narsingh Das Vs Debi Prasad

Allahabad High Court · AIR 1918 All 254 : 43 Ind. Cas. 932

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High Courts10 Jan 1918Dismissed

Debi Prasad Vs Narsingh Das

Allahabad High Court · (1918) ILR (All) 211

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High Courts10 Jan 1918Dismissed

Ali Hammad and Others Vs Jagardeo Singh

Allahabad High Court · (1918) ILR (All) 300

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High Courts09 Jan 1918Disposed Of

Muhammad Ishaq Khan and Others Vs Muhammad Rustam Ali Khan and Another

Allahabad High Court · AIR 1918 All 412 : (1918) ILR (All) 292

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High Courts09 Jan 1918

Mohammed Ishaq Khan and Others Vs Mohammed Rustum Ali Khan and Others

Allahabad High Court · 44 Ind. Cas. 88

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, 11(V)Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, 11(V)Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, 11(V)

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High Courts08 Jan 1918

Bakhtawar Vs Emperor

Allahabad High Court · AIR 1918 All 211(1) : 43 Ind. Cas. 832

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High Courts08 Jan 1918Allowed

Emperor Vs Yusuf Husain

Allahabad High Court · (1918) ILR (All) 284

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High Courts08 Jan 1918Allowed

Emperor Vs Bakhtawar

Allahabad High Court · (1918) ILR (All) 282

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