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Allahabad High Court judgments, 1918

350 judgments · page 15 of 18

High Courts01 Mar 1918Dismissed

Abdul Latif Khan Vs Emperor

Allahabad High Court · AIR 1918 All 111(2) : 44 Ind. Cas. 929

Criminal Procedure Code, 1898 (CrPC) — Section 437Criminal Procedure Code, 1898 (CrPC) — Section 437Criminal Procedure Code, 1898 (CrPC) — Section 437
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High Courts27 Feb 1918

Mahu and Others Vs Emperor

Allahabad High Court · AIR 1918 All 102(1) : 44 Ind. Cas. 965

Criminal Procedure Code, 1898 (CrPC) — Section 107Criminal Procedure Code, 1898 (CrPC) — Section 107Criminal Procedure Code, 1898 (CrPC) — Section 107
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High Courts27 Feb 1918

Gobardhan Vs Emperor

Allahabad High Court · 44 Ind. Cas. 969

Criminal Procedure Code, 1898 (CrPC) — Section 110Criminal Procedure Code, 1898 (CrPC) — Section 110Criminal Procedure Code, 1898 (CrPC) — Section 110
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High Courts20 Feb 1918Disposed Of

Har Prasad Vs Tajammul Husain and Others

Allahabad High Court · AIR 1918 All 290(1) : 44 Ind. Cas. 720

North Western Provinces Tenancy Act, 1901 — Section 177, 198North Western Provinces Tenancy Act, 1901 — Section 177, 198North Western Provinces Tenancy Act, 1901 — Section 177, 198
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