High Courts18 Mar 1918Allowed
Hamida Bibi Vs Fatima Bibi
Allahabad High Court · AIR 1918 All 180 : 45 Ind. Cas. 991
Limitation Act, 1963 — Section 14Limitation Act, 1963 — Section 14Limitation Act, 1963 — Section 14
COURT ARCHIVE
Allahabad High Court judgments, 1918
350 judgments · page 14 of 18
High Courts18 Mar 1918Allowed
Emperor Vs Harkesh and Another
Allahabad High Court · (1918) ILR (All) 507
High Courts18 Mar 1918
Har Kesh and Another Vs Emperor
Allahabad High Court · AIR 1918 All 134 : 45 Ind. Cas. 837
Penal Code, 1860 (IPC) — Section 366
High Courts16 Mar 1918Dismissed
Emperor Vs Bhagwani
Allahabad High Court · AIR 1918 All 228(2) : 45 Ind. Cas. 146
Criminal Procedure Code, 1898 (CrPC) — Section 423
High Courts13 Mar 1918Dismissed
Debi Prasad and Another Vs Badri Parshad
Allahabad High Court · 44 Ind. Cas. 980
Limitation Act, 1963 — Section 28Limitation Act, 1963 — Section 28Limitation Act, 1963 — Section 28
High Courts13 Mar 1918Dismissed
Debi Prasad and Another Vs Badri Prasad
Allahabad High Court · AIR 1918 All 102(2) : (1918) ILR (All) 461
High Courts13 Mar 1918Dismissed
Anandi Kunwar Vs Ram Niranjan Das and Another
Allahabad High Court · (1918) ILR (All) 505 : 45 Ind. Cas. 494
High Courts09 Mar 1918Dismissed
Ramzan Khan and Others Vs Mir Dad Khan and Another
Allahabad High Court · (1918) ILR (All) 449
High Courts09 Mar 1918
Mir Dad Khan and Another Vs Ramzan Khan and Others
Allahabad High Court · AIR 1918 All 86 : 44 Ind. Cas. 988
North Western Provinces Tenancy Act, 1901 — Section 10, 20North Western Provinces Tenancy Act, 1901 — Section 10, 20North Western Provinces Tenancy Act, 1901 — Section 10, 20
High Courts08 Mar 1918
Ishwar Prasad Vs Emperor
Allahabad High Court · AIR 1918 All 133 : 45 Ind. Cas. 149
Criminal Procedure Code, 1898 (CrPC) — Section 423(b)
High Courts07 Mar 1918Dismissed
Jassa and Others Vs Rangi Lal and Others
Allahabad High Court · AIR 1919 All 318(2) : 49 Ind. Cas. 808
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts07 Mar 1918Disposed Of
The Collector of Moradabad as Manager Vs M. Maqbul-Ul-Rahman and Others
Allahabad High Court · 45 Ind. Cas. 37
Registration Act, 1908 — Section 33, 87
High Courts07 Mar 1918Disposed Of
Collector of Moradabad Vs Maqbul-ul-Rahman and Others
Allahabad High Court · AIR 1918 All 194(2) : (1918) ILR (All) 434
High Courts07 Mar 1918Disposed Of
Shankar Lal Vs Ram Babu
Allahabad High Court · AIR 1918 All 288 : (1918) ILR (All) 446 : 45 Ind. Cas. 31
High Courts07 Mar 1918
Prem Sukh Das and Another Vs Lachmi Tewari
Allahabad High Court · AIR 1918 All 94 : 46 Ind. Cas. 542
High Courts06 Mar 1918Allowed
Mithan Lal Vs Chhaju Singh
Allahabad High Court · AIR 1918 All 268 : (1918) ILR (All) 429
High Courts05 Mar 1918
Fazal Rab Vs Manzur Ahmad and Others
Allahabad High Court · AIR 1918 All 192 : (1918) ILR (All) 425 : 45 Ind. Cas. 773
High Courts02 Mar 1918
Sripat Narain Rai Vs Tirbeni Misra
Allahabad High Court · AIR 1918 All 226(2) : 45 Ind. Cas. 21
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 7
High Courts02 Mar 1918
Tirbeni Misra Vs Sripat Narain Rai
Allahabad High Court · (1918) ILR (All) 423