High Courts19 Apr 1918Dismissed
Chabraj Singh and Others Vs Mahesh Narain Singh and Others
Allahabad High Court · AIR 1918 All 259 : (1918) ILR (All) 572 : 46 Ind. Cas. 976
COURT ARCHIVE
Allahabad High Court judgments, 1918
350 judgments · page 12 of 18
High Courts18 Apr 1918Dismissed
Emperor Vs Amir Hasan Khan
Allahabad High Court · (1918) ILR (All) 569
High Courts18 Apr 1918Dismissed
Kalyan Das and Others Vs Maqbul Ahmad and Others
Allahabad High Court · (1918) ILR (All) 497
High Courts18 Apr 1918
Amir Hasan Khan Vs Emperor
Allahabad High Court · 46 Ind. Cas. 150
Uttar Pradesh Municipalities Act, 1916 — Section 307(b)
High Courts17 Apr 1918
Kure and Others Vs Emperor
Allahabad High Court · AIR 1919 All 379 : 51 Ind. Cas. 677
Penal Code, 1860 (IPC) — Section 149, 325
High Courts16 Apr 1918Allowed
Inayat-Ullah Khan Vs Hashmat-Ullah Khan
Allahabad High Court · 46 Ind. Cas. 193
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 14
High Courts15 Apr 1918Dismissed
Sukru Vs Emperor
Allahabad High Court · AIR 1918 All 181(1) : 46 Ind. Cas. 294
High Courts15 Apr 1918Disposed Of
Surendra Nath Mukerji Vs Emperor
Allahabad High Court · AIR 1918 All 160 : 47 Ind. Cas. 659
Evidence Act, 1872 — Section 25, 27
High Courts15 Apr 1918
Hardwari Lal and Others Vs Ram Dulari
Allahabad High Court · (1918) ILR (All) 605
High Courts15 Apr 1918
Ram Das and Others Vs Emperor
Allahabad High Court · AIR 1918 All 124 : 46 Ind. Cas. 302
Uttar Pradesh Excise Act, 1910 — Section 64(c)
High Courts13 Apr 1918Allowed
Jai Narain Lal and Others Vs Emperor
Allahabad High Court · AIR 1918 All 106 : 46 Ind. Cas. 407
Criminal Procedure Code, 1898 (CrPC) — Section 435
High Courts12 Apr 1918
Umrao Singh and Another Vs Umrao Singh
Allahabad High Court · AIR 1918 All 356 : 47 Ind. Cas. 905
Partition Act, 1893 — Section 2, 3
High Courts11 Apr 1918Dismissed
Karim-ud-din Vs Emperor
Allahabad High Court · 47 Ind. Cas. 867
Penal Code, 1860 (IPC) — Section 408
High Courts10 Apr 1918Dismissed
Mohammad Iltifat Husain Vs Alim-un-nissa and Others
Allahabad High Court · 47 Ind. Cas. 562
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6
High Courts10 Apr 1918Dismissed
Muhammad Iltifat Husain Vs Alim-Un-Nissa Bibi and Others
Allahabad High Court · AIR 1918 All 105 : (1918) ILR (All) 551
High Courts10 Apr 1918Dismissed
Hashmi Begam and Others Vs Suraj Bhan, Muhammad Tawakkul Husain and Another
Allahabad High Court · (1918) ILR (All) 555
High Courts10 Apr 1918
Suraj Bhan Vs Hashim Begam and Others
Allahabad High Court · AIR 1918 All 319 : 47 Ind. Cas. 903
Contract Act, 1872 — Section 70