High Courts02 May 1918
Saiyed Muhammad Razi-Ud-Din Vs Raghubir Prasad and Others
Allahabad High Court · 46 Ind. Cas. 82
COURT ARCHIVE
Allahabad High Court judgments, 1918
350 judgments · page 11 of 18
High Courts01 May 1918Dismissed
Sheo Narain and Another Vs Dildar Husain and Another
Allahabad High Court · (1919) ILR (All) 157
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 57
High Courts30 Apr 1918Allowed
Hingo Singh and Others Vs Jhuri Singh and Others
Allahabad High Court · AIR 1918 All 333 : 46 Ind. Cas. 390
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 17 Rule 3
High Courts30 Apr 1918Allowed
Jhuri Singh and Others Vs Hindu Singh and Others and Rambaz Singh and Others
Allahabad High Court · (1918) ILR (All) 590
High Courts30 Apr 1918
Gobardhan Vs Manna Lal
Allahabad High Court · AIR 1918 All 81(1) : 46 Ind. Cas. 559
High Courts29 Apr 1918Allowed
The Bharatpur State Vs The Secretary of State
Allahabad High Court · AIR 1918 All 151 : 47 Ind. Cas. 823
High Courts26 Apr 1918
Alamdar Husain Vs Moti Ram and Others
Allahabad High Court · AIR 1918 All 337 : 46 Ind. Cas. 382
High Courts25 Apr 1918Allowed
Mohammad Zaki Vs The Municipal Board of Mainpuri
Allahabad High Court · AIR 1918 All 177(1) : 47 Ind. Cas. 577
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 8
High Courts25 Apr 1918Dismissed
Khubi and Others Vs Bakhtayal
Allahabad High Court · AIR 1918 All 407 : 46 Ind. Cas. 414
Criminal Procedure Code, 1898 (CrPC) — Section 522
High Courts25 Apr 1918Allowed
Bhup singh and Others Vs Jai Ram and Others
Allahabad High Court · AIR 1918 All 384(2) : 46 Ind. Cas. 387
High Courts25 Apr 1918Allowed
Mohni Vs Baij Nath and Others
Allahabad High Court · AIR 1918 All 3963(1) : (1918) ILR (All) 582 : 46 Ind. Cas. 394
High Courts25 Apr 1918Dismissed
Balgobind Rai and Others Vs Sheoraj Rai
Allahabad High Court · AIR 1918 All 341 : 46 Ind. Cas. 376
Transfer of Property Act, 1882 — Section 88
High Courts25 Apr 1918Dismissed
Sajjadi Begam Vs Dilawar Husain and Others
Allahabad High Court · AIR 1918 All 98 : (1918) ILR (All) 579
High Courts23 Apr 1918
Sahdeo Rai Vs Emperor
Allahabad High Court · 46 Ind. Cas. 522
Penal Code, 1860 (IPC) — Section 173
High Courts22 Apr 1918
Dhara Singh Vs Gayan Chand
Allahabad High Court · AIR 1918 All 186(1) : 45 Ind. Cas. 761
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts20 Apr 1918Allowed
Jai Kishan Singh Vs Naulakhi Kunwar and Others
Allahabad High Court · (1918) ILR (All) 575
High Courts20 Apr 1918
Naulakhi Kuar and Others Vs Jai Kishen Singh
Allahabad High Court · AIR 1918 All 255 : 46 Ind. Cas. 905