High Courts28 May 1918
Musammat Shabban Bibi Vs Babu Khaliq Shah and Another
Allahabad High Court · AIR 1919 All 112(2) : 51 Ind. Cas. 624
COURT ARCHIVE
Allahabad High Court judgments, 1918
350 judgments · page 9 of 18
High Courts27 May 1918Dismissed
Mansukh Ram and Others Vs Birjraj Saran Singh
Allahabad High Court · AIR 1918 All 221(2) : 46 Ind. Cas. 971
Uttar Pradesh Tenancy Act, 1939 — Section 167, 57, 65
High Courts27 May 1918Dismissed
Birjraj Saran Singh Vs Mansukh Ram and Others
Allahabad High Court · (1918) ILR (All) 646
High Courts23 May 1918Disposed Of
Harnam Singh and Another Vs Emperor
Allahabad High Court · AIR 1918 All 406(1) : 47 Ind. Cas. 875
Penal Code, 1860 (IPC) — Section 172, 406
High Courts23 May 1918
Manohar Vs Emperor
Allahabad High Court · AIR 1918 All 85(1) : 47 Ind. Cas. 91
Penal Code, 1860 (IPC) — Section 182
High Courts23 May 1918
Ragunath and Others Vs Emperor
Allahabad High Court · 47 Ind. Cas. 810
Public Gambling Act, 1867 — Section 4
High Courts22 May 1918Dismissed
Lakhpat Rai and Others Vs Sri Kishan Das and Others
Allahabad High Court · AIR 1918 All 24 : (1919) ILR (All) 68 : 48 Ind. Cas. 450
High Courts22 May 1918Dismissed
Emperor Vs Sheo Sampat Pande
Allahabad High Court · (1918) ILR (All) 641
High Courts22 May 1918
Gopi Lal and Others Vs Lakhpat Rai and Others
Allahabad High Court · (1919) ILR (All) 125 : 48 Ind. Cas. 605
Evidence Act, 1872 — Section 126
High Courts22 May 1918
Sheo Sampat Pande Vs Emperor
Allahabad High Court · AIR 1919 All 455 : 47 Ind. Cas. 815
Criminal Procedure Code, 1898 (CrPC) — Section 195, 476Penal Code, 1860 (IPC) — Section 193, 210
High Courts18 May 1918
Moti Ram Vs Banke Lal
Allahabad High Court · AIR 1918 All 339 : 47 Ind. Cas. 954
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts17 May 1918Disposed Of
The Secretary of State for India in Council and Another Vs Munshi Qamar Ali
Allahabad High Court · AIR 1919 All 360 : 51 Ind. Cas. 501
High Courts16 May 1918
Jwala Prasad and Another Vs East Indian Railway Company
Allahabad High Court · AIR 1918 All 415(1) : 46 Ind. Cas. 99
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts13 May 1918Dismissed
Ram Chandra Naik Kalia Vs Raghunath Saran Singh Deo and Another
Allahabad High Court · AIR 1918 All 327 : 46 Ind. Cas. 101
High Courts11 May 1918Disposed Of
Narain das Vs Het Singh and Others
Allahabad High Court · AIR 1918 All 241 : (1918) ILR (All) 637 : 46 Ind. Cas. 925
High Courts11 May 1918
Deodatt Singh Vs Ram Charrittar Jati
Allahabad High Court · AIR 1918 All 278 : 46 Ind. Cas. 897
High Courts10 May 1918Allowed
Kalka Bakhsh Singh and Others Vs Ram Oharan and Others
Allahabad High Court · (1918) ILR (All) 630
High Courts10 May 1918
Kalika Baksh Singh and Others Vs Ram Charan and Others
Allahabad High Court · AIR 1918 All 183(2) : 46 Ind. Cas. 584
Limitation Act, 1963 — Section 7
High Courts09 May 1918Allowed
Ram Richcha Prasad Tewari and Others Vs Raghunath Prasad Tewari and Others
Allahabad High Court · AIR 1918 All 379 : 46 Ind. Cas. 83
High Courts09 May 1918Dismissed
Sundar Kunwar Vs Ram Ghulam and Others
Allahabad High Court · AIR 1918 All 286 : (1918) ILR (All) 626 : 46 Ind. Cas. 900