High Courts15 Jun 1918Dismissed
Ali Raza Vs Sanwal Das and Others
Allahabad High Court · (1919) ILR (All) 34
COURT ARCHIVE
Allahabad High Court judgments, 1918
350 judgments · page 8 of 18
High Courts14 Jun 1918Allowed
Baldeva Vs Panna Lal
Allahabad High Court · AIR 1918 All 79(1) : 46 Ind. Cas. 563
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10
High Courts14 Jun 1918Dismissed
Karan Singh and Others Vs Jamna Prasad
Allahabad High Court · (1919) ILR (All) 28
High Courts14 Jun 1918
Jumna Prasad Vs Karan Singh and Others
Allahabad High Court · AIR 1918 All 14 : 46 Ind. Cas. 338
High Courts13 Jun 1918Dismissed
Kedar Nath Vs Emperor
Allahabad High Court · AIR 1918 All 99 : 46 Ind. Cas. 514
United Provinces Prevention of Adulteration Act, 1912 — Section 4
High Courts10 Jun 1918
Pahladi Lal Vs Musammat Laraiti and Others
Allahabad High Court · AIR 1919 All 450 : (1919) ILR (All) 22 : 48 Ind. Cas. 200
High Courts08 Jun 1918Dismissed
Chaitan Lal Vs Emperor
Allahabad High Court · AIR 1918 All 100(1) : 46 Ind. Cas. 410
Criminal Procedure Code, 1898 (CrPC) — Section 435Penal Code, 1860 (IPC) — Section 182
High Courts07 Jun 1918Dismissed
Mata Badal Singh and Others Vs Gourish Narain Singh and Another
Allahabad High Court · AIR 1918 All 240 : 46 Ind. Cas. 920
High Courts07 Jun 1918Dismissed
Gourish Narain Singh and Another Vs Matabadal Singh and Another
Allahabad High Court · (1918) ILR (All) 656
High Courts07 Jun 1918
Nur-ud-din Khan Vs Pran Kishan Chakravarty and Another
Allahabad High Court · AIR 1918 All 96 : 47 Ind. Cas. 16
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1
High Courts06 Jun 1918
Kunj Behari Lal Vs Laltu Singh and Others
Allahabad High Court · 48 Ind. Cas. 847
High Courts05 Jun 1918
Anandgir Vs Sri Niwas
Allahabad High Court · AIR 1918 All 349 : 47 Ind. Cas. 1008
North Western Provinces Tenancy Act, 1901 — Section 193
High Courts05 Jun 1918
Naim-Ul-Haq Vs Muhammad Subhan-Ullah
Allahabad High Court · (1919) ILR (All) 1
High Courts04 Jun 1918
Ratan Moti Vs Tilak Chand and Others
Allahabad High Court · AIR 1918 All 388 : 47 Ind. Cas. 856
Specific Relief Act, 1877 — Section 42
High Courts31 May 1918Allowed
Muhammad Said Vs Emperor
Allahabad High Court · 46 Ind. Cas. 1004
Motor Vehicles Act, 1914 — Section 11
High Courts31 May 1918Disposed Of
Babu Ram Vs Emperor
Allahabad High Court · AIR 1919 All 26 : 46 Ind. Cas. 848
High Courts30 May 1918
Goswami Gordhan Lalji and Others Vs Goswami Maksudan Ballabh
Allahabad High Court · (1918) ILR (All) 648