High Courts02 Jul 1918Dismissed
Bahadur Singh and Another Vs Kishore Singh and Others
Allahabad High Court · (1919) ILR (All) 97
COURT ARCHIVE
Allahabad High Court judgments, 1918
350 judgments · page 7 of 18
High Courts01 Jul 1918Disposed Of
Lala Ram Vs Thakur Prasad
Allahabad High Court · AIR 1918 All 305 : (1918) ILR (All) 680 : 47 Ind. Cas. 947
High Courts01 Jul 1918Allowed
Kanhai Lal and Others Vs Ganga, Dhanno and Others
Allahabad High Court · (1919) ILR (All) 154
High Courts01 Jul 1918
Musammat Ganga Vs Kanhai Lal and Others
Allahabad High Court · AIR 1915 All 15 : 47 Ind. Cas. 222
High Courts29 Jun 1918Allowed
Hirdey Narain Vs Alam Singh
Allahabad High Court · AIR 1918 All 13 : 48 Ind. Cas. 353
Limitation Act, 1963 — Section 4
High Courts29 Jun 1918
Bihari Lal Vs Baldeo Narain and Others
Allahabad High Court · AIR 1918 All 422 : (1918) ILR (All) 674
High Courts28 Jun 1918Dismissed
Nand Lal Singh Vs Beni Madho Singh and Others
Allahabad High Court · (1918) ILR (All) 672
High Courts28 Jun 1918Dismissed
Nannhu and Others Vs Sri Thakurji Maharaj and Others
Allahabad High Court · AIR 1918 All 23 : (1919) ILR (All) 37 : 46 Ind. Cas. 764
High Courts28 Jun 1918
Nandlal Singh Vs Beni Madho Singh and Others
Allahabad High Court · AIR 1918 All 328 : 47 Ind. Cas. 980
High Courts27 Jun 1918Dismissed
Firm Bhagwan Das Gondka Vs Firm Ram Kumar Ramesher Das
Allahabad High Court · AIR 1918 All 303(2) : 46 Ind. Cas. 660
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 11
High Courts27 Jun 1918Disposed Of
Azizur Rahman Vs Hansa
Allahabad High Court · 47 Ind. Cas. 441
Workmans Breach of Contract Act, 1859 — Section 1, 2
High Courts27 Jun 1918
Aziz-Ur-Rahman Vs Hansa
Allahabad High Court · AIR 1918 All 417 : (1918) ILR (All) 670
High Courts26 Jun 1918Dismissed
Tamiz-Un-Nissa Bibi and Another Vs Najju Khan and Another
Allahabad High Court · AIR 1918 All 92 : (1918) ILR (All) 668
High Courts26 Jun 1918Allowed
Nasiruddin Husain Vs Ashfaq Husain
Allahabad High Court · AIR 1918 All 71 : 46 Ind. Cas. 747
High Courts26 Jun 1918Disposed Of
Lachmi Narain Dube Vs Kishan Lal and Another
Allahabad High Court · (1918) ILR (All) 665
High Courts26 Jun 1918Disposed Of
Tamiz-un-Nissa Bibi and Another Vs Najju and Another
Allahabad High Court · 48 Ind. Cas. 38
High Courts26 Jun 1918
Lachmi Narain Dube Vs Kishun Lall and Another
Allahabad High Court · AIR 1918 All 308 : 46 Ind. Cas. 733
Provincial Insolvency Act, 1920 — Section 6(3)
High Courts26 Jun 1918
Sukh Lal Vs Nannoon Prasad
Allahabad High Court · AIR 1918 All 355(2) : 46 Ind. Cas. 647
High Courts15 Jun 1918Disposed Of
Syed Ali Raza Vs Sanwal Das and Others
Allahabad High Court · 48 Ind. Cas. 212