High Courts25 Jul 1918Dismissed
Chiranji Lal and Another Vs Behari Lal and Others
Allahabad High Court · AIR 1918 All 245 : 48 Ind. Cas. 124
Civil Procedure Code, 1908 (CPC) — Section 110
COURT ARCHIVE
Allahabad High Court judgments, 1918
350 judgments · page 6 of 18
High Courts24 Jul 1918Dismissed
Muhammad Abdul Rashid Ali Khan Vs Budh Sen and Another
Allahabad High Court · AIR 1918 All 367 : 47 Ind. Cas. 885
High Courts24 Jul 1918
Pule Bishunath Rai Vs Bramhanand Swami
Allahabad High Court · AIR 1918 All 208 : 47 Ind. Cas. 830
High Courts23 Jul 1918Dismissed
Chunni Lal Birj Lal Vs Makhan Lal Parsotam Das
Allahabad High Court · (1919) ILR (All) 42
High Courts23 Jul 1918
Makhan Lal Parsottam Das Vs Chunni Lal Brij Lal
Allahabad High Court · AIR 1918 All 11 : 47 Ind. Cas. 610
Provincial Small Cause Courts Act, 1887 — Section 25
High Courts20 Jul 1918Dismissed
Nanhey Mal Vs Chait Ram and Another
Allahabad High Court · AIR 1918 All 20 : 48 Ind. Cas. 364
Negotiable Instruments Act, 1881 (NI) — Section 64
High Courts19 Jul 1918
Ramzan Vs Bhukhal Rai and Others
Allahabad High Court · AIR 1918 All 226(1) : 47 Ind. Cas. 852
North Western Provinces Tenancy Act, 1901 — Section 20
High Courts17 Jul 1918Dismissed
Surajbali Singh and Others Vs Mohammad Nasir and Others
Allahabad High Court · AIR 1918 All 227 : 48 Ind. Cas. 220
High Courts16 Jul 1918Dismissed
Anchal Vs Dalip Singh and Another
Allahabad High Court · AIR 1918 All 428 : 47 Ind. Cas. 400
High Courts15 Jul 1918Dismissed
Balwant Singh Vs Joti Prasad and Others
Allahabad High Court · 47 Ind. Cas. 599
Transfer of Property Act, 1882 — Section 6(a)
High Courts15 Jul 1918
Babu Ram Vs Emperor
Allahabad High Court · 47 Ind. Cas. 801
Arms Act, 1878 — Section 19(f), 30Criminal Procedure Code, 1898 (CrPC) — Section 103
High Courts09 Jul 1918
Shamsher Singh and Others Vs Pearey Dut and Subedar and Others
Allahabad High Court · 46 Ind. Cas. 761
High Courts06 Jul 1918Dismissed
Ishwari Dutt Vs Emperor
Allahabad High Court · AIR 1918 All 257 : 46 Ind. Cas. 701
Criminal Procedure Code, 1898 (CrPC) — Section 110
High Courts04 Jul 1918Disposed Of
Emperor Vs Gulab and Others
Allahabad High Court · AIR 1918 All 420 : (1918) ILR (All) 686 : 47 Ind. Cas. 805
High Courts04 Jul 1918
Mahant Darshan Das Vs The Collector of Meerut and Another
Allahabad High Court · AIR 1918 All 218 : 47 Ind. Cas. 850
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts02 Jul 1918Dismissed
Wazir Ali and Another Vs Ali Islam
Allahabad High Court · AIR 1918 All 386 : 47 Ind. Cas. 833
High Courts02 Jul 1918Dismissed
Kishore Singh and Others Vs Bahadur Singh and Others
Allahabad High Court · AIR 1918 All 49(2) : 48 Ind. Cas. 470
High Courts02 Jul 1918Dismissed
Ali Islam Vs Wazir Ali and Another
Allahabad High Court · (1918) ILR (All) 683