High Courts06 Apr 1918Allowed
Abdul Rashid Vs Emperor
Allahabad High Court · AIR 1918 All 109(2) : 46 Ind. Cas. 402
Penal Code, 1860 (IPC) — Section 482
COURT ARCHIVE
Allahabad High Court judgments, 1918
350 judgments · page 13 of 18
High Courts06 Apr 1918Dismissed
Musammat Fatima Bibi and Others Vs Ram Narain Sahu and Others
Allahabad High Court · AIR 1919 All 420 : 51 Ind. Cas. 646
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22Registration Act, 1908 — Section 34
High Courts06 Apr 1918
Ram Narain Sahu and Others Vs Musleha Bibi and Others Vs In Re: Muhammad Jamil-Ullah and Others
Allahabad High Court · (1918) ILR (All) 536
High Courts04 Apr 1918Dismissed
Deo Saran Tewari Vs Emperor
Allahabad High Court · AIR 1918 All 320(1) : 46 Ind. Cas. 48
Criminal Procedure Code, 1898 (CrPC) — Section 195, 487Penal Code, 1860 (IPC) — Section 174
High Courts03 Apr 1918Dismissed
Chaturi Singh Vs Musamaut Rania and Another
Allahabad High Court · AIR 1918 All 290(2) : (1918) ILR (All) 525
High Courts03 Apr 1918
Chaturi Singh Vs Ramia and Another
Allahabad High Court · 46 Ind. Cas. 893
Civil Procedure Code, 1908 (CPC) — Section 150Presidency Small Cause Courts Act, 1882 — Section 35
High Courts03 Apr 1918
Bhagwana Vs Emperor
Allahabad High Court · AIR 1918 All 130 : 45 Ind. Cas. 513
Criminal Tribes Act, 1911 — Section 23Penal Code, 1860 (IPC) — Section 457
High Courts02 Apr 1918
Nathu and Another Vs Musammat Tulsha
Allahabad High Court · AIR 1918 All 342(2) : 45 Ind. Cas. 728
High Courts22 Mar 1918Dismissed
Chhote Lal Vs Emperor
Allahabad High Court · AIR 1919 All 249 : 45 Ind. Cas. 500
Criminal Procedure Code, 1898 (CrPC) — Section 437
High Courts22 Mar 1918Allowed
Gumanan and Others Vs Jahangira
Allahabad High Court · AIR 1918 All 393 : 46 Ind. Cas. 186
High Courts22 Mar 1918Dismissed
The Bhargava Commercial Bank Vs Kunj Behari Lal
Allahabad High Court · (1918) ILR (All) 522
High Courts22 Mar 1918Dismissed
Jahangira Vs Gumanan and Others
Allahabad High Court · (1918) ILR (All) 518
High Courts22 Mar 1918
Kunj Behari Lal Vs The Bhargava Commercial Bank
Allahabad High Court · 45 Ind. Cas. 462
Contract Act, 1872 — Section 176
High Courts22 Mar 1918
Bhagwan Din Vs Mahmud Ali
Allahabad High Court · 45 Ind. Cas. 502
Workmans Breach of Contract Act, 1859 — Section 1
High Courts19 Mar 1918Dismissed
Kali Charan Pande and Others Vs Gupt Nath Misra and Others
Allahabad High Court · AIR 1918 All 274 : 45 Ind. Cas. 34
High Courts19 Mar 1918Dismissed
Deoki Nandan Vs Gapua
Allahabad High Court · 46 Ind. Cas. 373
Limitation Act, 1963 — Article 80(I)
High Courts19 Mar 1918Dismissed
Gauri Sahai Vs A.C. Bahree
Allahabad High Court · AIR 1918 All 183(1) : (1918) ILR (All) 515 : 45 Ind. Cas. 985
High Courts19 Mar 1918Dismissed
Deokinandan Vs Gapua
Allahabad High Court · AIR 1918 All 344 : (1918) ILR (All) 512