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Allahabad High Court judgments, 1918

350 judgments · page 16 of 18

High Courts02 Feb 1918

Indar and Others Vs Emperor

Allahabad High Court · 44 Ind. Cas. 463

Criminal Procedure Code, 1898 (CrPC) — Section 110(f)Criminal Procedure Code, 1898 (CrPC) — Section 110(f)Criminal Procedure Code, 1898 (CrPC) — Section 110(f)
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High Courts30 Jan 1918

Magan Lal Vs Ganesh Prasad

Allahabad High Court · AIR 1918 All 372 : 45 Ind. Cas. 515

Criminal Procedure Code, 1898 (CrPC) — Section 526Penal Code, 1860 (IPC) — Section 211
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High Courts29 Jan 1918

Lachhmi Narain Vs Bindraban

Allahabad High Court · AIR 1918 All 247 : 44 Ind. Cas. 582

Penal Code, 1860 (IPC) — Section 406Penal Code, 1860 (IPC) — Section 406Penal Code, 1860 (IPC) — Section 406
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High Courts28 Jan 1918Dismissed

Sundar Nath Vs Emperor

Allahabad High Court · AIR 1918 All 186(2) : 44 Ind. Cas. 673

Criminal Procedure Code, 1898 (CrPC) — Section 435(3)Government of India Act, 1915 — Section 107Criminal Procedure Code, 1898 (CrPC) — Section 435(3)
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High Courts28 Jan 1918Disposed Off

Gauri Shankar Vs Emperor

Allahabad High Court · AIR 1918 All 283 : 44 Ind. Cas. 686

Penal Code, 1860 (IPC) — Section 302Penal Code, 1860 (IPC) — Section 302Penal Code, 1860 (IPC) — Section 302
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High Courts25 Jan 1918

Tilak Ram Vs Chaudhri Dalip Singh

Allahabad High Court · 44 Ind. Cas. 739

Criminal Procedure Code, 1898 (CrPC) — Section 195Criminal Procedure Code, 1898 (CrPC) — Section 195Criminal Procedure Code, 1898 (CrPC) — Section 195
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