High Courts08 Dec 1959Allowed
Paras Ram and Others Vs State
Allahabad High Court · AIR 1960 All 479 : (1960) 30 AWR 236 : (1960) CriLJ 1054
Penal Code, 1860 (IPC) — Section 366
COURT ARCHIVE
Allahabad High Court judgments, 1959
317 judgments · page 2 of 16
High Courts08 Dec 1959Dismissed
Ahmad Husain Vs Rama Shankar Misra and Others
Allahabad High Court · AIR 1960 All 435
Motor Vehicles Act, 1939 — Section 59(2), 60(1)
High Courts03 Dec 1959Disposed Of
Central Govt. Vs P.L. Jaitly and Co.
Allahabad High Court · AIR 1960 All 708 : (1960) 30 AWR 389
Defence of India Act, 1939 — Section 19, 19(1)Defence of India Rules, 1939 — Rule 75A, 79(1)Land Acquisition Act, 1894 — Section 23(1)
High Courts02 Dec 1959Dismissed
Parmanand Rai Vs Balram Das Faqir Chand
Allahabad High Court · (1960) 30 AWR 322
Criminal Procedure Code, 1898 (CrPC) — Section 38
High Courts02 Dec 1959Dismissed
Sia Ram Vs District Agriculture Officer, Sultanpur and Another
Allahabad High Court · AIR 1961 All 92
Constitution of India, 1950 — Article 226
High Courts01 Dec 1959Allowed
Ram Das Vs Kalu Ram Girdhar Lal
Allahabad High Court · AIR 1960 All 557
Civil Procedure Code, 1908 (CPC) — Section 20
High Courts30 Nov 1959Dismissed
Punjab Sugar Mills Co. Ltd. Vs State of U.P. and Others
Allahabad High Court · AIR 1960 All 444 : (1960) 1 LLJ 756
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 3
High Courts30 Nov 1959Dismissed
Subash Chand and Another Vs Smt. Sarjoo Dei
Allahabad High Court · AIR 1960 All 569
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts24 Nov 1959Allowed
Rampati Rai Vs State
Allahabad High Court · (1960) 30 AWR 104
Criminal Procedure Code, 1898 (CrPC) — Section 145Penal Code, 1860 (IPC) — Section 405, 406
High Courts24 Nov 1959Allowed
Mahesh Dutt Tewari Vs Senior Superintendent of Police, Lucknow and Others
Allahabad High Court · AIR 1961 All 122 : (1961) 2 FLR 454 : (1961) 1 LLJ 431
Constitution of India, 1950 — Article 226, 311(2)
High Courts24 Nov 1959Allowed
Rampat Roy Vs State
Allahabad High Court · AIR 1960 All 380 : (1960) CriLJ 780
Criminal Procedure Code, 1898 (CrPC) — Section 145Penal Code, 1860 (IPC) — Section 403, 406
High Courts20 Nov 1959Allowed
Kamta Prasad Vs State
Allahabad High Court · AIR 1961 All 438 : (1960) 30 AWR 525 : (1961) CriLJ 176
Arms Act, 1959 — Section 19Penal Code, 1860 (IPC) — Section 411
High Courts19 Nov 1959Dismissed
Municipal Board, Kanpur Vs Badloo
Allahabad High Court · AIR 1960 All 504 : (1960) 30 AWR 323 : (1960) CriLJ 1056
Prevention of Food Adulteration Act, 1954 — Section 13(5), 16, 2, 23(1), 7Prevention of Food Adulteration Rules, 1955 — Rule 44, 5
High Courts18 Nov 1959Allowed
Bankey Lal Vs Election Tribunal, Municipal Board and Others
Allahabad High Court · (1960) 30 AWR 40
Constitution of India, 1950 — Article 226Uttar Pradesh Municipalities Act, 1916 — Section 22
High Courts16 Nov 1959Dismissed
Ramesh Sinha and Another Vs Public Prosecutor, Lucknow
Allahabad High Court · AIR 1960 All 763 : (1960) CriLJ 1541
Criminal Procedure Code, 1898 (CrPC) — Section 198B, 198B(1), 439
High Courts13 Nov 1959Allowed
Mangal Khan and Others Vs State
Allahabad High Court · (1960) 30 AWR 173
Penal Code, 1860 (IPC) — Section 147, 148, 149, 300, 304
High Courts13 Nov 1959Dismissed
Biram Prakash Chela M. Puran Das and Others Vs Narendra Das and Others
Allahabad High Court · AIR 1961 All 266
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts11 Nov 1959Dismissed
Shambhu Prasad and Another Vs State of Uttar Pradesh
Allahabad High Court · (1960) 1 LLJ 431
Uttar Pradesh Shops and Commercial Establishments Act, 1947 — Section 27
High Courts11 Nov 1959Dismissed
Ali Mohd. Kashmiri Vs An Advocate
Allahabad High Court · AIR 1960 All 660 : (1960) CriLJ 1390
Bar Councils Act, 1926 — Section 10, 12, 12(5)Legal Practitioners Act, 1879 — Section 13
High Courts11 Nov 1959Allowed
Ram Krishna Prasad Vs Mohd. Yahia
Allahabad High Court · AIR 1960 All 482
Civil Procedure Code, 1908 (CPC) — Section 100Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3, 3(1)