High Courts22 Jan 1959Dismissed

City Board, Saharanpur Vs Abdul Wahid

Allahabad High Court · AIR 1959 All 695 : (1959) CriLJ 1263

Criminal Procedure Code, 1898 (CrPC) — Section 511Evidence Act, 1872 — Section 91Prevention of Food Adulteration Act, 1954 — Section 16, 16(1)
High Courts12 Jan 1959Dismissed

Hardeo and Others Vs The State

Allahabad High Court · AIR 1959 All 611 : (1959) 29 AWR 483 : (1959) CriLJ 1133

Allahabad High Court Rules, 1952 — Rule 20(2)Criminal Procedure Code, 1898 (CrPC) — Section 435, 438, 439
High Courts12 Jan 1959

Sri Keshav Gupta Chhajju Singh Vs Ghayur Ali Khan

Allahabad High Court · (1959) 01 AHC CK 0004

Civil Procedure Code, 1908 (CPC) — Section 109, 110, 9Constitution of India, 1950 — Article 132, 132(1), 133, 133(1), 133(1)Representation of the People Act, 1951 — Section 116A, 116A(2), 116B, 123(6), 77