High Courts19 Dec 2018Allowed
Ram Charitra Yadav Vs State Of Uttar PradeshThru Secretary, Revenue, Lucknow & Others
Allahabad High Court · (2018) 12 AHC CK 0094
Constitution Of India, 1950 — Article 226
COURT ARCHIVE
Allahabad High Court judgments, 2018
246 judgments · page 2 of 13
High Courts19 Dec 2018Dismissed
Kiran Dhawan Vs Vivek Mittal And Another
Allahabad High Court · (2018) 12 AHC CK 0093
Provincial Small Cause Courts Act, 1887 — Section 25Transfer of Property Act, 1882 — Section 106, 107Registration Act, 1908 — Section 49
High Courts19 Dec 2018Disposed Off
C/M Sriram Rath Ratn Shastri Seva Sansthan And Another Vs State Of Uttar PradeshThrou.Additional Chief Secy.Institutional & Ors
Allahabad High Court · (2018) 12 AHC CK 0092
Societies Registration Act, 1860 — Section 4, 4B, 25(1), 25(2)
High Courts19 Dec 2018Allowed
Commissioner, Custom(Preventive), Lucknow Vs Deepak Bajaj
Allahabad High Court · (2018) 12 AHC CK 0091
Customs Act, 1962 — Section 2(34), 11, 11(1), 25(1), 77, 80, 107, 108, 111(d), 130A
High Courts19 Dec 2018Dismissed
Brijendra Pratap Singh Vs State Of Uttar Pradesh And Others
Allahabad High Court · (2018) 12 AHC CK 0090
High Courts18 Dec 2018Partly Allowed
Patanjali Bhardwaj And Others Vs State Of Uttar Pradesh
Allahabad High Court · (2018) 12 AHC CK 0089
Constitution Of India, 1950 — Article 72, 161Scheduled Caste and Scheduled Tribe (Prevention of Atrocities) Act, 1989 — Section 3(2)(v)Code Of Criminal Procedure, 1973 — Section 161, 313, 433A
High Courts18 Dec 2018Dismissed
Jhhau Vs State
Allahabad High Court · (2018) 12 AHC CK 0088
Code Of Criminal Procedure, 1973 — Section 156(3), 313, 374(2), 383Indian Penal Code, 1860 — Section 359, 360, 361, 363, 366, 376, 376(2)Scheduled Caste and Scheduled Tribe (Prevention of Atrocities) Act, 1989 — Section 3(1)(XII), 3(2)(v)
High Courts18 Dec 2018Partly Allowed
Sushil Kumar Ojha Vs State Of Uttar Pradesh And Others
Allahabad High Court · (2018) 12 AHC CK 0087
Constitution Of India, 1950 — Article 136, 227
High Courts17 Dec 2018Dismissed
Simbhaoli Sugars Limited Vs State Of Uttar Pradesh And Others
Allahabad High Court · (2018) 12 AHC CK 0086
Constitution Of India, 1950 — Article 19, 38, 39(a), 39(b), 39(c), 39(d), 39(e), 226, 227U.P Industrial Disputes Act, 1947 — Section 3(B), 6NFactories Act, 1948 — Section 83
High Courts17 Dec 2018
Mansa Ram @ Mansa Lal @ Sonoo Vs State Of Uttar Pradesh
Allahabad High Court · (2018) 12 AHC CK 0085
Indian Penal Code, 1860 — Section 302
High Courts17 Dec 2018
Bittan Vs State Of Uttar Pradesh
Allahabad High Court · (2018) 12 AHC CK 0084
Indian Penal Code, 1860 — Section 174A, 229A, 302Code Of Criminal Procedure, 1973 — Section 82, 313
High Courts17 Dec 2018Dismissed
Tej Bahadur And Others Vs Fasiudeen And Others
Allahabad High Court · (2018) 12 AHC CK 0083
Code Of Civil Procedure, 1908 — Order 6 Rule 1, Order 9 Rule 1, Order 9 Rule 2, Order 9 Rule 3, Order 9 Rule 4, Order 9 Rule 5, Order 9 Rule 6, Order 6 Rule 5, Order 4 Rule 6D, Order 5 Rule 6D, Order 8 Rule 6D, Order 6 Rule 15, Order 6 Rule 17, Order 6 Rule 18Code Of Civil Procedure (Amendment) Act, 2002 — Section 7, 16(2)(b)Code Of Civil Procedure (Amendment) Act, 1999 — Section 16
High Courts17 Dec 2018Dismissed
Jagdish Vs Mani Ram And Anr
Allahabad High Court · (2018) 12 AHC CK 0082
Constitution Of India, 1950 — Article 226, 227Limitation Act, 1963 — Section 5Code Of Civil Procedure, 1908 — Section 151, Order 40 Rule 19, Order 41 Rule 21
High Courts17 Dec 2018Allowed
Kailash ChAndra Gupta Vs Vinod Kumar Bhatia And Another
Allahabad High Court · (2018) 12 AHC CK 0081
Workmen's Compensation Act, 1923 — Section 4
High Courts14 Dec 2018Dismissed
M/S Sayeed Corporation Vs Commissioner Of Trade Tax, U.P
Allahabad High Court · (2018) 12 AHC CK 0080
Uttar Pradesh Sales Tax Act, 1948 — Section 3, 3A, 3A(1), 3AA, 3AA(1), 3AA(2), 3AAA, 3AAA(b), 3AAAA, 3AAAA(2)Central Sales Tax Act, 1956 — Section 15Uttar Pradesh Sales Tax Rule, 1948 — Rule 12A, 12(1)
High Courts14 Dec 2018Dismissed
M/S Pashupati Plasticizer And Chemical Vs Smt. Sushma Tiwari & Others
Allahabad High Court · (2018) 12 AHC CK 0079
Motor Vehicle Act, 1988 — Section 173
High Courts14 Dec 2018Partly Allowed
Shriram General Insurance Co. Ltd Vs Gaffar Khan And Ors
Allahabad High Court · (2018) 12 AHC CK 0078
Motor Vehicle Act, 1988 — Section 173
High Courts14 Dec 2018Dismissed
Sensarpal Singh Vs Kanchan Verma
Allahabad High Court · (2018) 12 AHC CK 0077
Right to Fair compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 — Section 24(2)
High Courts14 Dec 2018Dismissed
Atma Prakash Singh Vs State Of Uttar Pradesh And Others
Allahabad High Court · (2018) 12 AHC CK 0076
Constitution Of India, 1950 — Article 309Uttar Pradesh Ganna Paryavekshak (Group III) Service Rules, 1978 — Rule 14(3)Uttar Pradesh Direct Recruitment to Group 'C' Posts ( Mode and Procedure) Rules 2015 — Rule 2, 3
High Courts14 Dec 2018Dismissed
Jafar Ahamad Khan Vs State Of Uttar Pradesh And Others
Allahabad High Court · (2018) 12 AHC CK 0075
Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13, 13(4), 14, 17, 17(1), 18, 34Recovery of Debts due to Banks and Financial Institutions Act, 1993 — Section 1(4)