CourtKutchehry.com
HomeJudgmentsCourtKutchehry AIBlogPricing
Courts/Allahabad High Court/1896

COURT ARCHIVE

Allahabad High Court judgments, 1896

131 judgments · page 3 of 7

By year

  • 2026
  • 2025
  • 2024
  • 2023
  • 2022
  • 2021
  • 2020
  • 2019
  • 2018
  • 2017
  • 2016
  • 2015
  • 2014
  • 2013
  • 2012
  • 2011
  • 2010
  • 2009
  • 2008
  • 2007
  • 2006
  • 2005
  • 2004
  • 2003
  • 2002
  • 2001
  • 2000
  • 1999
  • 1998
  • 1997
  • 1996
  • 1995
  • 1994
  • 1993
  • 1992
  • 1991
  • 1990
  • 1989
  • 1988
  • 1987
  • 1986
  • 1985
  • 1984
  • 1983
  • 1982
  • 1981
  • 1980
  • 1979
  • 1978
  • 1977
  • 1976
  • 1975
  • 1974
  • 1973
  • 1972
  • 1971
  • 1970
  • 1969
  • 1968
  • 1967
  • 1966
  • 1965
  • 1964
  • 1963
  • 1962
  • 1961
  • 1960
  • 1959
  • 1958
  • 1957
  • 1956
  • 1955
  • 1954
  • 1953
  • 1952
  • 1951
  • 1950
  • 1949
  • 1948
  • 1947
  • 1946
  • 1945
  • 1944
  • 1943
  • 1942
  • 1941
  • 1940
  • 1939
  • 1938
  • 1937
  • 1936
  • 1935
  • 1934
  • 1933
  • 1932
  • 1931
  • 1930
  • 1929
  • 1928
  • 1927
  • 1926
  • 1925
  • 1924
  • 1923
  • 1922
  • 1921
  • 1920
  • 1919
  • 1918
  • 1917
  • 1916
  • 1915
  • 1914
  • 1913
  • 1912
  • 1911
  • 1910
  • 1909
  • 1908
  • 1907
  • 1906
  • 1905
  • 1904
  • 1902
  • 1901
  • 1900
  • 1899
  • 1898
  • 1897
  • 1896
  • 1895
  • 1894
  • 1893
  • 1892
  • 1891
  • 1890
  • 1889
  • 1888
  • 1887
  • 1886
  • 1885
  • 1884
  • 1883
  • 1880
  • 1879
  • 1878
  • 1877
  • 1876
  • 1875
  • 1874
High Courts23 Jul 1896Dismissed

Rahim Ali Khan and Others Vs Phul Chand

Allahabad High Court · (1896) ILR (All) 482

Read judgment
High Courts22 Jul 1896Dismissed

Bahala and Others Vs Maula and Another

Allahabad High Court · (1897) ILR (All) 34

Read judgment
High Courts21 Jul 1896Dismissed

Din Dayal Vs Patrakhan

Allahabad High Court · (1896) ILR (All) 481

Read judgment
High Courts18 Jul 1896Dismissed

Dalu Malwahi Vs Palakdhari Singh

Allahabad High Court · (1896) ILR (All) 479

Read judgment
High Courts17 Jul 1896Dismissed

Gunjra Kuar Vs Ablakh Pande

Allahabad High Court · (1896) ILR (All) 478

Read judgment
High Courts16 Jul 1896Dismissed

Mangli Prasad Vs Ishri Prasad

Allahabad High Court · (1896) ILR (All) 476

Read judgment
High Courts16 Jul 1896Allowed

Rustam Singh Vs Moti Singh

Allahabad High Court · (1896) ILR (All) 474

Read judgment
High Courts16 Jul 1896

Lachman Das Vs Khunnu Lal and Others

Allahabad High Court · (1897) ILR (All) 26

Read judgment
High Courts15 Jul 1896Disposed Of

Deoki Nandan Rai and Others Vs Tapesri Lal and Others

Allahabad High Court · (1897) ILR (All) 22

Read judgment
High Courts15 Jul 1896Dismissed

Shiamanand Vs Har Lal

Allahabad High Court · (1896) ILR (All) 471

Read judgment
High Courts15 Jul 1896Dismissed

Sheo Charan Lal Vs Sheo Sewak Singh and Another

Allahabad High Court · (1896) ILR (All) 469

Read judgment
High Courts13 Jul 1896

Bhikhan Mal and Others Vs Mathura Das and Others

Allahabad High Court · (1897) ILR (All) 16

Read judgment
High Courts06 Jul 1896Dismissed

Farzand Ali Vs Hanuman Prasad

Allahabad High Court · (1896) ILR (All) 465

Read judgment
High Courts03 Jul 1896Disposed Of

Abdul Bari Vs The Uncovenanted Service Bank Limited

Allahabad High Court · (1896) ILR (All) 461

Read judgment
High Courts03 Jul 1896Dismissed

Sarju Prasad Vs Haidar Khan

Allahabad High Court · (1896) ILR (All) 463

Read judgment
High Courts29 Jun 1896Dismissed

Sada Shankar and Another Vs Brij Mohan Das

Allahabad High Court · (1898) ILR (All) 480

Provincial Small Cause Courts Act, 1887 — Section 23
Read judgment
High Courts28 Jun 1896

Jiwat Dube Vs Kali Charan Ram and Others

Allahabad High Court · (1898) ILR (All) 478

Read judgment
High Courts18 Jun 1896Dismissed

Balmakund and Others Vs Dharma and Others

Allahabad High Court · (1896) ILR (All) 458

Read judgment
High Courts16 Jun 1896Allowed

Chiranji Lal and Others Vs Dharam Singh

Allahabad High Court · (1896) ILR (All) 455

Read judgment
High Courts12 Jun 1896Disposed Of

Amar Nath Vs Raj Nath

Allahabad High Court · (1896) ILR (All) 453

Read judgment
Previous12345…7Next

© 2026 CourtKutchehry.com · India’s Intelligent Legal Research Platform

HomeCourtKutchehry AIPrivacy PolicyRefund PolicyTerms and Conditions