COURT ARCHIVE
Allahabad High Court judgments, 1896
131 judgments · page 7 of 7
High Courts29 Jan 1896Allowed
Amiran Bibi and Others Vs Rahim Bakhsh
Allahabad High Court · (1896) ILR (All) 219
High Courts25 Jan 1896Dismissed
R. Wall and Another Vs J.E. Howard and Others
Allahabad High Court · (1896) ILR (All) 215
High Courts24 Jan 1896
Matru Mal and Another Vs Tulsi Prasad
Allahabad High Court · (1896) ILR (All) 210
High Courts21 Jan 1896Dismissed
Abbasi Begam Vs Nanhi Begam and Others
Allahabad High Court · (1896) ILR (All) 206
High Courts18 Jan 1896Dismissed
Balwant Singh Vs Umed Singh
Allahabad High Court · (1896) ILR (All) 203
High Courts15 Jan 1896Dismissed
The Himalaya Bank Limited Vs Muhammad Yusuf
Allahabad High Court · (1896) ILR (All) 198
High Courts09 Jan 1896Disposed Of
Gajendar Singh Vs Sardar Singh and Another
Allahabad High Court · (1896) ILR (All) 176
High Courts03 Jan 1896Dismissed
In Re: Rajendro Nath Mukerji
Allahabad High Court · (1896) ILR (All) 174