High Courts11 Jun 1896Allowed
Ram Lal Vs Sita Ram and Others
Allahabad High Court · (1896) ILR (All) 440
COURT ARCHIVE
Allahabad High Court judgments, 1896
131 judgments · page 4 of 7
High Courts10 Jun 1896Dismissed
Shib Singh Vs Mukat Singh and Others
Allahabad High Court · (1896) ILR (All) 437
High Courts09 Jun 1896Dismissed
Anandi Prasad and Another Vs Dan Bahadur Singh
Allahabad High Court · (1896) ILR (All) 435
High Courts09 Jun 1896
Sham Chand and Others Vs Bahadur Upadhia
Allahabad High Court · (1896) ILR (All) 430
High Courts09 Jun 1896
Debi Dial and Others Vs Rajjo Kuar and Another
Allahabad High Court · (1896) ILR (All) 432
High Courts09 Jun 1896
Abbasi Begam Vs Afzal Husen and Another
Allahabad High Court · (1898) ILR (All) 457
High Courts08 Jun 1896Allowed
Ibrahim Ali and Another Vs Mohsin Ali
Allahabad High Court · (1896) ILR (All) 422
High Courts05 Jun 1896Dismissed
The Secretary of State for India in Council Vs Ram Das
Allahabad High Court · (1896) ILR (All) 419
High Courts03 Jun 1896Dismissed
Ram Dhan Singh Vs Karan Singh and Another
Allahabad High Court · (1896) ILR (All) 414
High Courts02 Jun 1896Disposed Of
Jagan Nath Vs Ganesh and Others
Allahabad High Court · (1896) ILR (All) 413
High Courts30 May 1896Dismissed
Sunder Singh and Others Vs Ghasi and Others
Allahabad High Court · (1896) ILR (All) 410
High Courts28 May 1896
Sheo Prasad and Another Vs Lalit Kuar
Allahabad High Court · (1896) ILR (All) 403
High Courts27 May 1896Dismissed
Shankar Dial Vs Muhammad Mujtaba Khan and Others
Allahabad High Court · (1896) ILR (All) 400
High Courts26 May 1896
Queen-Empress Vs Subhan and Another
Allahabad High Court · (1896) ILR (All) 395
High Courts26 May 1896
Katesar Nath and Others Vs Rajit Ram and Others
Allahabad High Court · (1896) ILR (All) 396
High Courts22 May 1896
Dwarka Prasad and Another Vs Chatarbhuj
Allahabad High Court · (1896) ILR (All) 388
High Courts18 May 1896Disposed Of
Ujagar Lal Vs Jia Lal and Others
Allahabad High Court · (1896) ILR (All) 382
High Courts18 May 1896Dismissed
In Re: Rudra Singh and Others
Allahabad High Court · (1896) ILR (All) 380