High Courts08 Dec 1977Allowed
Ram Lochan Vs State
Allahabad High Court · (1978) CriLJ 544
Criminal Procedure Code, 1973 (CrPC) — Section 342
COURT ARCHIVE
Allahabad High Court judgments, 1977
562 judgments · page 3 of 29
High Courts08 Dec 1977Allowed
Vishwa Bandhu Gupta Vs State of Uttar Pradesh and another
Allahabad High Court · (1977) 12 AHC CK 0033
Constitution of India, 1950 — Article 226Uttar Pradesh Town Areas Act, 1914 — Section 7A
High Courts07 Dec 1977Dismissed
Prabandhak Shri Agarsen Kanya Uchyatar Madhyamik Vidyalaya, Azamgarh Vs Baran Ram and others
Allahabad High Court · (1977) 12 AHC CK 0038
Uttar Pradesh Intermediate Education Act, 1921 — Section 16A, 16B, 16CUttar Pradesh Intermediate Education Regulations, 1921 — Rule 22
High Courts07 Dec 1977Dismissed
Baldeo Raj Nagpal Vs D.N.Arora
Allahabad High Court · (1977) 12 AHC CK 0036
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5Uttar Pradesh Nagar Mahapalika Act, 1959 — Section 504, 516Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 39, 7
High Courts07 Dec 1977Allowed
Ram Chandra Singh and Others Vs Ram Saran and Others
Allahabad High Court · AIR 1978 All 173 : (1978) AWC 231
Transfer of Property Act, 1882 — Section 109Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3
High Courts07 Dec 1977Allowed
Mata Prasad and Others Vs Union of India (UOI)
Allahabad High Court · AIR 1978 All 303
High Courts07 Dec 1977
HOLA RAM and Others Vs GENERAL MANAGER, NORTHERN RAILWAY.
Allahabad High Court · (1978) 7 CTR 135
Civil Procedure Code, 1908 (CPC) — Section 115Income Tax Act, 1961 — Section 222, 226
High Courts07 Dec 1977
Chotta and Others Vs Om Prakash
Allahabad High Court · (1978) ACR 90
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts07 Dec 1977Allowed
Paras Nath and Others Vs The Deputy Director of Consolidation and Others
Allahabad High Court · (1978) AWC 57 : (1978) RD 36
High Courts06 Dec 1977Allowed
Waqar Ahmad and Others Vs State of U.P. and Others
Allahabad High Court · (1978) ACR 87
Criminal Procedure Code, 1973 (CrPC) — Section 209Penal Code, 1860 (IPC) — Section 307, 323, 324
High Courts06 Dec 1977Allowed
Nakali and Another Vs State
Allahabad High Court · (1978) AWC 34 : (1978) CriLJ 379
Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 380, 411, 457
High Courts05 Dec 1977Allowed
State Vs Ram Swarup
Allahabad High Court · (1978) ACR 95
Central Excises and Salt Act, 1944 — Section 20
High Courts05 Dec 1977Dismissed
Premier Insurance Co. Ltd. Vs Smt. Vidyawati and Others
Allahabad High Court · AIR 1978 All 264
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 7Motor Vehicles Act, 1939 — Section 110F
High Courts05 Dec 1977Allowed
Nagrath Paints Private Limited Vs Union of India (UOI) and Others
Allahabad High Court · (1988) 33 ELT 58
Central Excise Rules, 1944 — Rule 8(1)Central Excises and Salt Act, 1944 — Section 2, 3Constitution of India, 1950 — Article 226
High Courts05 Dec 1977
Ramchand and Sons Sugar Mills Vs State of U.P.
Allahabad High Court · AIR 1978 All 443
Companies Act, 1956 — Section 46Stamp Act, 1899 — Article 40, 57, 2(17)Transfer of Property Act, 1882 — Section 58
High Courts05 Dec 1977
Amol Singh Vs Mohan Lal and Others
Allahabad High Court · (1978) ACR 94
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts05 Dec 1977
Daula and Others Vs Aley Nair
Allahabad High Court · (1978) ACR 92
Criminal Procedure Code, 1973 (CrPC) — Section 378(4)Penal Code, 1860 (IPC) — Section 392, 506
High Courts03 Dec 1977Dismissed
Shyam Narain Ahir and Others Vs Ganesh Rai and Others
Allahabad High Court · (1978) AWC 165 : (1978) RD 154
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 4Uttar Pradesh Tenancy Act, 1939 — Section 180Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 20, 240A
High Courts03 Dec 1977Dismissed
Har Saran Kakkar and Others Vs Addl. Director of Education and Others
Allahabad High Court · (1978) AWC 199
Uttar Pradesh Intermediate Education Act, 1921 — Section 16GUttar Pradesh Intermediate Education Regulations, 1921 — Regulation 5Uttar Pradesh Intermediate Education Act, 1921 — Section 16G
High Courts03 Dec 1977Allowed
Ganga Saran Sharma Vs Chancellor, Meerut University and Another
Allahabad High Court · (1977) 12 AHC CK 0034
Constitution of India, 1950 — Article 226Uttar Pradesh State Universities Act, 1973 — Section 47, 68