High Courts03 Jan 1977Allowed
Municipal Board, Mainpuri Vs Krishna Murari Lal
Allahabad High Court · (1977) 01 AHC CK 0024
Criminal Procedure Code, 1898 (CrPC) — Section 256
COURT ARCHIVE
Allahabad High Court judgments, 1977
562 judgments · page 29 of 29
High Courts03 Jan 1977Dismissed
Union of India (UOI) and Others Vs Delhi Cloth and General Mills Company Ltd.
Allahabad High Court · (1978) 2 ELT 177
Central Excise Rules, 1944 — Rule 8(1)