High Courts03 Dec 1977Dismissed
Nanhu Ahir and Others Vs Ganesh Rai and Another
Allahabad High Court · AIR 1978 All 100
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 4
COURT ARCHIVE
Allahabad High Court judgments, 1977
562 judgments · page 4 of 29
High Courts02 Dec 1977Dismissed
Smt. Dayal Kaur and Others Vs Smt. Bina Devi and Others
Allahabad High Court · (1978) AWC 389
Transfer of Property Act, 1882 — Section 106Transfer of Property Act, 1882 — Section 106Transfer of Property Act, 1882 — Section 106
High Courts02 Dec 1977Dismissed
Prabhoo Vs Doodh Nath and Others
Allahabad High Court · AIR 1978 All 178
Specific Relief Act, 1963 — Section 39
High Courts02 Dec 1977Dismissed
Balraj Suri and Others Vs State of Uttar Pradesh and Others
Allahabad High Court · AIR 1978 All 321 : (1978) AWC 161 : (1978) 36 FLR 168
Uttar Pradesh Minor Minerals Concession Rules, 1963 — Rule 14, 22
High Courts01 Dec 1977Allowed
Commissioner of Income Tax Vs Vindeshwari Trading Corporation
Allahabad High Court · (1978) 7 CTR 110 : (1988) 113 ITR 791
Income Tax Act, 1961 — Section 256(2)
High Courts01 Dec 1977Disposed Of
Bhaiya Ji Vs Jageshwar Dayal Bajpai
Allahabad High Court · AIR 1978 All 268
Succession Act, 1925 — Section 213, 213(2), 214, 57
High Courts01 Dec 1977
Bishambhar Dass Vs Smt. Anguri and Another
Allahabad High Court · (1978) AWC 25 : (1978) CriLJ 385
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts30 Nov 1977Allowed
Ishwar Devi Vs Reoti Raman and Another
Allahabad High Court · (1978) ACJ 340
Fatal Accidents Act, 1855 — Section 1AMotor Vehicles Act, 1939 — Section 110A, 112, 3, 95(2)
High Courts30 Nov 1977Allowed
Amba Shanker Upadhyaya Vs State
Allahabad High Court · (1978) ACR 73
Criminal Procedure Code, 1973 (CrPC) — Section 133, 482
High Courts30 Nov 1977Allowed
Raghubir and Others Vs State of U.P.
Allahabad High Court · (1978) ACR 75
Arms Act, 1959 — Section 25Penal Code, 1860 (IPC) — Section 399, 402
High Courts30 Nov 1977Dismissed
Baij Nath and Others Vs Binda and Another
Allahabad High Court · (1978) AWC 52 : (1978) RD 77
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 49, 9
High Courts30 Nov 1977Allowed
Shashi Kant Rai and Others Vs Regional Transport Authority, Varanasi Region and Others
Allahabad High Court · AIR 1978 All 68
Motor Vehicles Act, 1939 — Section 68C, 68D, 68D(1), 68D(2), 68D(3)Uttar Pradesh Motor Vehicles (Special Provisions) Act, 1976 — Section 16, 2, 7
High Courts30 Nov 1977Allowed
Smt. Ishwar Devi Vs Reoti Raman and Another
Allahabad High Court · AIR 1978 All 306
Fatal Accidents Act, 1855 — Section 1AMotor Vehicles Act, 1939 — Section 110B, 3, 95
High Courts30 Nov 1977Dismissed
Suraj Kumar Pandey Vs Commissioner of Sales Tax
Allahabad High Court · (1978) 42 STC 452
High Courts30 Nov 1977Dismissed
Jagannath Prasad Vs Sant Hardasram Sevashram and Others
Allahabad High Court · AIR 1978 All 250
Limitation Act, 1963 — Section 14, 5
High Courts30 Nov 1977Allowed
Radhey Shyam Chaube and Others Vs The District Inspector of Schools and Others
Allahabad High Court · (1978) AWC 40
Uttar Pradesh Intermediate Education Act, 1921 — Section 16E
High Courts29 Nov 1977Allowed
Babu and Others Vs State of U.P. and Others
Allahabad High Court · (1978) AWC 427
Uttar Pradesh Zamindari Abolition and Land Reforms Rules, 1952 — Rule 115L, 115M, 115P, 115P(2), 115P(4)Uttar Pradesh Zamindari Abolition and Land Reforms Rules, 1952 — Rule 115L, 115M, 115P, 115P(2), 115P(4)Uttar Pradesh Zamindari Abolition and Land Reforms Rules, 1952 — Rule 115L, 115M, 115P, 115P(2), 115P(4)
High Courts29 Nov 1977Dismissed
Meera Rani Vs State of Uttar Pradesh and others
Allahabad High Court · (1977) 11 AHC CK 0026
Constitution of India, 1950 — Article 14, 226Land Acquisition Act, 1894 — Section 4
High Courts28 Nov 1977Dismissed
Islam Khan Vs Munir
Allahabad High Court · (1977) 11 AHC CK 0024
Criminal Procedure Code, 1973 (CrPC) — Section 145