High Courts08 Apr 1940Dismissed
Lala Har Narain Lal Bahal Vs Mathura Prasad
Allahabad High Court · AIR 1940 All 326 : (1940) 10 AWR 357
COURT ARCHIVE
Allahabad High Court judgments, 1940
252 judgments · page 10 of 13
High Courts05 Apr 1940Disposed Of
Ganesh Lal Vs Sharafuddin Ahmad and Others
Allahabad High Court · AIR 1940 All 402 : (1940) 10 AWR 370
Agra Tenancy Act, 1926 — Section 8
High Courts02 Apr 1940Dismissed
Vishwanath Bhartiya Vs Ram Naran Das Jagannath
Allahabad High Court · AIR 1940 All 405 : (1940) 10 AWR 354
Sales of Goods Act, 1930 — Section 33
High Courts29 Mar 1940Dismissed
Municipal Board Vs Ram Gopal
Allahabad High Court · AIR 1940 All 517 : (1941) 11 AWR 54 : (1940) 10 AWR 482
Criminal Procedure Code, 1898 (CrPC) — Section 414United Provinces Prevention of Adulteration Act, 1912 — Section 4
High Courts29 Mar 1940Dismissed
Kutub Uddin Vs Waqf Alalaulad of Mt. Fatima Begam
Allahabad High Court · AIR 1940 All 383 : (1940) 10 AWR 352
High Courts28 Mar 1940Allowed
Girdhari Lal and Others Vs Jang Singh and Others
Allahabad High Court · AIR 1940 All 394 : (1940) 10 AWR 336
Encumbered Estates Act, 1934 — Section 4
High Courts28 Mar 1940Dismissed
Sheo Kumar and Another Vs Munnu Singh and Others
Allahabad High Court · (1940) 03 AHC CK 0002
High Courts26 Mar 1940Disposed Of
Mahabir Rai and Others Vs Rajender Rai and Others
Allahabad High Court · AIR 1940 All 368 : (1940) 10 AWR 349
High Courts26 Mar 1940
Tej Singh and Others Vs Chaudhari Hannu Prasad and Others
Allahabad High Court · AIR 1940 All 433 : (1940) 10 AWR 434
High Courts20 Mar 1940Disposed Of
Mumtaz Vs Chhutwa and Another
Allahabad High Court · AIR 1940 All 386 : (1940) 10 AWR 334
Criminal Procedure Code, 1898 (CrPC) — Section 383Penal Code, 1860 (IPC) — Section 297
High Courts19 Mar 1940Disposed Of
Goswami Murari Lal and Another Vs Mt. Bibi and Others
Allahabad High Court · AIR 1940 All 395 : (1940) 10 AWR 348
Encumbered Estates Act, 1934 — Section 4
High Courts18 Mar 1940Disposed Of
Durga Prasad and Another Vs Chunni and Others
Allahabad High Court · AIR 1940 All 528 : (1940) 10 AWR 512
North Western Provinces Rent Act, 1881 — Section 31, 32
High Courts14 Mar 1940
Mohammad Maqsud Ali Khan Vs Roop Chand
Allahabad High Court · AIR 1940 All 387 : (1940) 10 AWR 364
Civil Procedure Code, 1908 (CPC) — Section 115Uttar Pradesh Encumbered Estates Act, 1934 — Section 4
High Courts13 Mar 1940Dismissed
Molai Misir Vs Gopal Lal and Another
Allahabad High Court · AIR 1940 All 485 : (1940) 10 AWR 478
High Courts11 Mar 1940Disposed Of
Mt. Atiqa Begam and Another Vs Abdul Maghni Khan and Others
Allahabad High Court · AIR 1940 All 272 : (1940) 10 AWR 208
High Courts06 Mar 1940Dismissed
Lakshmi Narain Vs Harish Chander and Others
Allahabad High Court · AIR 1940 All 339 : (1940) 10 AWR 337
High Courts05 Mar 1940Disposed Of
Sher Ali Vs Hamid Ali and Another
Allahabad High Court · AIR 1940 All 365 : (1940) 10 AWR 343
High Courts04 Mar 1940Dismissed
Mohan Singh and Another Vs Shiv Charan Singh and Others
Allahabad High Court · AIR 1940 All 422 : (1940) 10 AWR 347
Agra Pre-emption Act, 1922 — Section 5
High Courts01 Mar 1940Dismissed
Jagdish Bahadur Vs Mahadeo Prasad and Others
Allahabad High Court · (1940) 03 AHC CK 0018
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 12Oudh Courts Act, 1925 — Section 14(2)
High Courts01 Mar 1940Dismissed
Parmanand Vs Emperor
Allahabad High Court · AIR 1941 All 156 : (1941) 11 AWR 44