High Courts01 Mar 1940Allowed
Jumma and Others Vs L. Madhusoodan Dayal and Others
Allahabad High Court · AIR 1941 All 306 : (1941) 11 AWR 515 : (1941) 11 AWR 191
COURT ARCHIVE
Allahabad High Court judgments, 1940
252 judgments · page 11 of 13
High Courts29 Feb 1940Allowed
Alimullah Vs Mohammad Khalil and Another
Allahabad High Court · AIR 1940 All 478 : (1940) 10 AWR 475
Transfer of Property Act, 1882 — Section 119
High Courts28 Feb 1940Dismissed
B. Lallo Singh Vs Jamna Prasad
Allahabad High Court · AIR 1940 All 320 : (1940) 10 AWR 278
High Courts27 Feb 1940Dismissed
B. Jairaj Singh and Others Vs B. Har Narain Singh and Another
Allahabad High Court · AIR 1940 All 414 : (1940) 10 AWR 341
Agra Pre-emption Act, 1922 — Section 19Uttar Pradesh Land Revenue Act, 1901 — Section 114
High Courts27 Feb 1940
Matru Mal and Another Vs Mehri Kunwar and Another
Allahabad High Court · AIR 1940 All 311 : (1940) 10 AWR 366
High Courts26 Feb 1940
Azhar Husain Vs Mansab
Allahabad High Court · AIR 1940 All 324 : (1940) 10 AWR 290
High Courts23 Feb 1940Dismissed
Baldeo and Others Vs Emperor
Allahabad High Court · AIR 1940 All 263 : (1940) 10 AWR 229
High Courts23 Feb 1940Disposed Of
Sadho Saran Pande Vs Beni Madho Ojha and Others
Allahabad High Court · AIR 1940 All 511 : (1941) 11 AWR 21
High Courts17 Feb 1940Dismissed
Mahant Ramanuj Das Vs Ram Samukh Dass and Another
Allahabad High Court · (1940) 02 AHC CK 0012
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6
High Courts15 Feb 1940Disposed Of
Mt. Kishni Vs Murli Singh and Others
Allahabad High Court · AIR 1940 All 344 : (1940) 10 AWR 288
High Courts12 Feb 1940Dismissed
Girdhari Lal Vs Kishore Lal
Allahabad High Court · AIR 1940 All 338 : (1940) 10 AWR 257
High Courts09 Feb 1940Dismissed
Mt. Kaniz Kubra Bibi Vs Syed Muzaffar-ud-Din Haider and Another
Allahabad High Court · AIR 1940 All 462 : (1940) 10 AWR 429
Mussalman Wakf Validating Act, 1913 — Section 3
High Courts07 Feb 1940Dismissed
Mazhar Ali Khan Vs Mt. Kulsum Begam
Allahabad High Court · AIR 1940 All 315 : (1940) 10 AWR 270
High Courts05 Feb 1940Disposed Of
In Re: Prem Narain, Advocate
Allahabad High Court · AIR 1940 All 289 : (1940) 10 AWR 260
High Courts05 Feb 1940Dismissed
Ramanuj Das Vs Ram Samukh Das and Another
Allahabad High Court · AIR 1940 All 393
High Courts02 Feb 1940Allowed
Kunwar Jaswant Singh Vs Executive Officer, Municipal Board
Allahabad High Court · AIR 1940 All 346 : (1940) 10 AWR 274
High Courts01 Feb 1940Dismissed
Ganga Bashi and Others Vs Jamna and Others
Allahabad High Court · AIR 1940 All 343 : (1940) 10 AWR 286
High Courts01 Feb 1940Dismissed
Chaube Mahendra Rao and Others Vs Lala Bishambhar Nath and Others
Allahabad High Court · AIR 1940 All 270 : (1940) 10 AWR 281
High Courts30 Jan 1940Allowed
Arya Co-operative Bank Society Vs Pandit Shiv Charan
Allahabad High Court · AIR 1940 All 482 : (1940) 10 AWR 419
Co-operative Societies Act, 1912 — Section 43(2)(i)
High Courts30 Jan 1940
Sheo Bandhan Pandey Vs Kishun Prasad Pande and Others
Allahabad High Court · AIR 1940 All 323 : (1940) 10 AWR 284