High Courts06 May 1940Disposed Of
Jagarnath Prasad and Others Vs Chunni Lal and Another
Allahabad High Court · AIR 1940 All 416 : (1940) 10 AWR 458
Contract Act, 1872 — Section 69Transfer of Property Act, 1882 — Section 92
COURT ARCHIVE
Allahabad High Court judgments, 1940
252 judgments · page 9 of 13
High Courts03 May 1940
Krishna Kumar and Others Vs Rishi Kishen and Another
Allahabad High Court · (1940) 05 AHC CK 0007
Limitation Act, 1908 — Section 20
High Courts03 May 1940Dismissed
Mulla Haider Husain Vs Mohammad Subhan Khan and Others
Allahabad High Court · AIR 1940 All 428 : (1940) 10 AWR 387
Limitation Act, 1963 — Article 142
High Courts01 May 1940Dismissed
Rahmat Ullah Vs Mohammad Husain and Others
Allahabad High Court · AIR 1940 All 444 : (1940) 10 AWR 407
Transfer of Property Act, 1882 — Section 106, 110
High Courts30 Apr 1940Dismissed
L. Jagdish Saran and Another Vs Bhagwat Saran and Others
Allahabad High Court · AIR 1940 All 448 : (1940) 10 AWR 410
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts30 Apr 1940Disposed Of
Lala Manmohan Das Vs Official Liquidators of Lower Ganges Jumna Electricity Distributing Co. Ltd. and Others
Allahabad High Court · AIR 1940 All 458 : (1940) 10 AWR 413
Electricity Act, 1910 — Section 9Transfer of Property Act, 1882 — Section 54, 58
High Courts26 Apr 1940Dismissed
Qabul Singh Vs Emperor
Allahabad High Court · AIR 1940 All 412 : (1940) 10 AWR 391
High Courts25 Apr 1940Disposed Off
Radha Krishna Vs Raja Ram and Others
Allahabad High Court · (1940) 04 AHC CK 0019
Contempt of Courts Act, 1971 — Section 3Penal Code, 1860 (IPC) — Section 447
High Courts25 Apr 1940Dismissed
Nanak Vs Faqira and Another
Allahabad High Court · AIR 1940 All 424 : (1940) 10 AWR 381
Specific Relief Act, 1877 — Section 42
High Courts25 Apr 1940
Gulab Devi Vs Banwari Lal and Others
Allahabad High Court · AIR 1940 All 403 : (1940) 10 AWR 394
High Courts24 Apr 1940Disposed Of
Parbhu Nath Prasad Vs Sarju Prasad and Others
Allahabad High Court · AIR 1940 All 407 : (1940) 10 AWR 422
Transfer of Property Act, 1882 — Section 53
High Courts22 Apr 1940Dismissed
Sat Narain Lal Vs Emperor
Allahabad High Court · AIR 1940 All 426 : (1940) 10 AWR 379
Criminal Procedure Code, 1898 (CrPC) — Section 440Penal Code, 1860 (IPC) — Section 161
High Courts19 Apr 1940Dismissed
Chhatra Pati Pertab Bahadur Sahi Vs Hari Ram Marwari
Allahabad High Court · AIR 1940 All 423 : (1940) 10 AWR 396
Civil Procedure Code, 1908 (CPC) — Section 48
High Courts18 Apr 1940
Dr. Jagdish Prasad Vs Medical Council
Allahabad High Court · AIR 1940 All 443 : (1940) 10 AWR 393
Civil Procedure Code, 1908 (CPC) — Section 9
High Courts18 Apr 1940
B. Bindraban Katiar Vs Ganga Ram
Allahabad High Court · AIR 1940 All 445 : (1940) 10 AWR 383
Agra Tenancy Act, 1926 — Section 246Transfer of Property Act, 1882 — Section 52
High Courts17 Apr 1940Disposed Of
Noor Mohammad and Others Vs Zainul Abdin and Others
Allahabad High Court · AIR 1940 All 399 : (1940) 10 AWR 375
High Courts12 Apr 1940Dismissed
Emperor Vs Mihi Lal and Others
Allahabad High Court · AIR 1940 All 396 : (1940) 10 AWR 338
Criminal Procedure Code, 1898 (CrPC) — Section 215Penal Code, 1860 (IPC) — Section 120B
High Courts10 Apr 1940Dismissed
Sultan Ahmad Khan Vs Jalaluddin and Another
Allahabad High Court · AIR 1940 All 370 : (1940) 10 AWR 362
High Courts09 Apr 1940Dismissed
Jainti Prasad Vs Nanak Chand
Allahabad High Court · AIR 1940 All 441 : (1940) 10 AWR 372
Evidence Act, 1872 — Section 167
High Courts09 Apr 1940Disposed Of
Mohammad Zaman Khan Vs Bahadur Singh and Another
Allahabad High Court · AIR 1940 All 371 : (1940) 10 AWR 359
Bundelkhand Land Alienation Act, 1903 — Section 3