High Courts06 Aug 1940Dismissed
Ghanshiam Das Vs Emperor
Allahabad High Court · (1940) 08 AHC CK 0013
Criminal Procedure Code, 1898 (CrPC) — Section 537
COURT ARCHIVE
Allahabad High Court judgments, 1940
252 judgments · page 8 of 13
High Courts02 Aug 1940Allowed
Shiva Charan Lal Vs Behari Lal and Another
Allahabad High Court · (1940) 08 AHC CK 0029
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Provincial Small Cause Courts Act, 1887 — Section 25
High Courts02 Aug 1940Allowed
Ram Krishna Vs Messers. Sukram Das Debi Dutt
Allahabad High Court · (1940) 08 AHC CK 0016
Provincial Small Cause Courts Act, 1887 — Section 25
High Courts02 Aug 1940
Ramchandra and Another Vs Ram Lal and Another
Allahabad High Court · AIR 1940 All 500 : (1940) 10 AWR 470
Civil Procedure Code, 1908 (CPC) — Section 68Transfer of Property Act, 1882 — Section 100, 55(4)(b)
High Courts01 Aug 1940Dismissed
Ram Baran Upadhya and Others Vs Shri Madho Pershad Singh
Allahabad High Court · (1940) 08 AHC CK 0005
Oudh Taluqdars Relief Act, 1870 — Section 3
High Courts31 Jul 1940Dismissed
Rafiq Ahmed Vs Babu Ram and Others
Allahabad High Court · AIR 1940 All 452 : (1940) 10 AWR 448
Civil Procedure Code, 1908 (CPC) — Section 115Suits Valuation Act, 1887 — Section 8
High Courts30 Jul 1940Dismissed
Rampat Singh and Another Vs B. Nageshar Singh and Others
Allahabad High Court · AIR 1940 All 455 : (1940) 10 AWR 452
Agra Tenancy Act, 1926 — Section 266, 44
High Courts29 Jul 1940Dismissed
Tauqir Ali Vs Ram Ratan Singh and Others
Allahabad High Court · (1940) 07 AHC CK 0001
Civil Procedure Code, 1908 (CPC) — Section 115Oudh Courts Act, 1925 — Section 14(2)Transfer of Property Act, 1882 — Section 53A
High Courts25 Jul 1940Dismissed
Peyare Lal Vs Mt. Misri and Another
Allahabad High Court · AIR 1940 All 453 : (1940) 10 AWR 469
Contract Act, 1872 — Section 196Partnership Act, 1932 — Section 19Transfer of Property Act, 1882 — Section 43
High Courts25 Jul 1940Dismissed
Hasan Khan and Another Vs Faqir Mohammad Khan
Allahabad High Court · (1940) 07 AHC CK 0002
High Courts24 Jul 1940Dismissed
Municipal Board Vs Roop Chand Jain and Another
Allahabad High Court · AIR 1940 All 456 : (1940) 10 AWR 466
Transfer of Property Act, 1882 — Section 100Uttar Pradesh Municipalities Act, 1916 — Section 177
High Courts23 Jul 1940Allowed
Bhagwati Prasad and Others Vs Emperor
Allahabad High Court · AIR 1940 All 465 : (1940) 10 AWR 449
Criminal Procedure Code, 1898 (CrPC) — Section 144Penal Code, 1860 (IPC) — Section 188
High Courts23 Jul 1940Dismissed
Raj Narain Dube Vs Syed Imam Raza and Others
Allahabad High Court · AIR 1940 All 457 : (1940) 10 AWR 451
High Courts26 Jun 1940Allowed
Abdul Rahman Vs Emperor
Allahabad High Court · AIR 1940 All 449 : (1940) 10 AWR 445
Arms Act, 1959 — Section 19, 19(f)
High Courts04 Jun 1940
Emperor Vs Mt. Dhirajia
Allahabad High Court · AIR 1940 All 486 : (1940) 10 AWR 488
Penal Code, 1860 (IPC) — Section 302, 304
High Courts23 May 1940Dismissed
Beni Madho and Another Vs Emperor through Basant Rai alias Panna Lal
Allahabad High Court · (1940) 05 AHC CK 0009
Criminal Procedure Code, 1898 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 147
High Courts09 May 1940Dismissed
S. Saadat Husain Vs Ram Kishan Das
Allahabad High Court · AIR 1940 All 373 : (1940) 10 AWR 397
Civil Procedure Code, 1908 (CPC) — Section 47Pensions Act, 1871 — Section 6
High Courts08 May 1940
Kallu Singh Vs Mt. Mir Kunwar
Allahabad High Court · AIR 1941 All 369 : (1941) 11 AWR 254
High Courts08 May 1940Dismissed
Bhoop Singh Vs Sri Ram and Another
Allahabad High Court · AIR 1940 All 427 : (1940) 10 AWR 386
High Courts07 May 1940
Ram Din Singh Vs Sarju Prasad and Others
Allahabad High Court · AIR 1940 All 431 : (1940) 10 AWR 409